High Courts16 Jan 1925
Ramprashad Sahu and Another Vs Mt. Basantia
Patna High Court · AIR 1925 Patna 729
Succession Act, 1925 — Section 50, 57
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,699 of 2,796
High Courts16 Jan 1925
Thakur Prasad Sahu Vs Mohammad Musa and Others and Kali Prasad Sahu and Others
Patna High Court · 86 Ind. Cas. 629
High Courts16 Jan 1925
Thakur Prasad Sahu Vs Mohammed Musa and Others
Patna High Court · AIR 1925 Patna 410
High Courts16 Jan 1925
Ram Prashad Sahu and Another Vs Musammat Basantia
Patna High Court · 86 Ind. Cas. 1009
Succession Act, 1925 — Section 50, 57
High Courts15 Jan 1925
Jagarnath Therani Vs The Commissioner of Income Tax
Patna High Court · 86 Ind. Cas. 777
Income Tax Act, 1961 — Section 10, 23, 30, 31, 34
High Courts15 Jan 1925
Rameshwar Singh Vs Emperor
Patna High Court · AIR 1925 Patna 289
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 143, 448
High Courts15 Jan 1925
Rameshar Singh and Others Vs Emperor
Patna High Court · 86 Ind. Cas. 991
Criminal Procedure Code, 1898 (CrPC) — Section 342, 360, 390Penal Code, 1860 (IPC) — Section 143, 380, 448, 480
High Courts14 Jan 1925
Barhamdeo Narain Pande and Others Vs Saligram Sahay Pande and Others
Patna High Court · 86 Ind. Cas. 141
High Courts13 Jan 1925
Abdul Shakur Vs Abu Sayeed @ Abdul Mian
Patna High Court · 86 Ind. Cas. 806
Criminal Procedure Code, 1898 (CrPC) — Section 145, 250, 438Penal Code, 1860 (IPC) — Section 143, 379
High Courts08 Jan 1925
Babu Durga Prasad Vs A.H. Forbes
Patna High Court · 86 Ind. Cas. 787
Bengal Tenancy Act, 1885 — Section 94, 98
High Courts08 Jan 1925
Lachmi Narayan Tiwari and Others Vs Ramsaran Tiwari and Others
Patna High Court · 86 Ind. Cas. 785
High Courts06 Jan 1925
Dasrath Singh and Others Vs Damri Singh and Others
Patna High Court · AIR 1927 Patna 219
High Courts06 Jan 1925
Ram Saran Singh Vs Mohammad Jan Khan
Patna High Court · AIR 1926 Patna 34 : 89 Ind. Cas. 706
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 342, 504
High Courts05 Jan 1925
W.W. Broucke Vs Sri Punch Rani Chhatar Kumar Devi
Patna High Court · AIR 1925 Patna 421
Bengal Tenancy Act, 1885 — Section 66, 74
High Courts05 Jan 1925
Mr. W.W. Broucke Vs Sri Panch Rani Chhatar Kumari Devi
Patna High Court · 86 Ind. Cas. 597
Transfer of Property Act, 1882 — Section 117
High Courts05 Jan 1925
Lachmi Narain Singh and Others Vs Rebati Debya and Others
Patna High Court · 86 Ind. Cas. 648
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts02 Jan 1925
Kamar Kamakhya Narayan Singh Vs Bechu Singh and Others
Patna High Court · (1925) 01 PAT CK 0042
High Courts02 Jan 1925
Kumar Kamekhya Narain Singh Vs Bechu Singh
Patna High Court · AIR 1925 Patna 499
High Courts23 Dec 1924
Krishna Mohan Sinha Vs Raghunandan Pandey
Patna High Court · AIR 1925 Patna 392
Court Fees Act, 1870 — Section 5, 7(v)(d)
High Courts23 Dec 1924
Lala Gobind Prasad Vs Lala Jagdip Sahay
Patna High Court · 86 Ind. Cas. 358
Evidence Act, 1872 — Section 108