High Courts16 Jun 1927
Brindraban Prasad Vs Gopal Saran Narayan Singh
Patna High Court · AIR 1928 Patna 36
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,669 of 2,796
High Courts14 Jun 1927
In Re Barhamdeo Singh
Patna High Court · AIR 1928 Patna 102
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 182, 211
High Courts14 Jun 1927
W. Johnston and Others Vs Rameshwar Singh Bahadur
Patna High Court · AIR 1928 Patna 51
Civil Procedure Code, 1908 (CPC) — Section 54, 99
High Courts13 Jun 1927
Damodar Prasad Vs Masudan Singh
Patna High Court · AIR 1928 Patna 85
Court Fees Act, 1870 — Section 19, 5
High Courts13 Jun 1927
Gajadhar Prasad and Others Vs Lachhuman Lal Sahu and Others
Patna High Court · AIR 1927 Patna 339
Bengal Tenancy Act, 1885 — Section 69Limitation Act, 1908 — Article 91
High Courts10 Jun 1927
Kali Prasad Chaudhury and Another Vs Narayan Prasad and Others
Patna High Court · AIR 1927 Patna 417
Evidence Act, 1872 — Section 114(i)
High Courts07 Jun 1927
Gopi Ram Gouri Shankar Vs G.I.P. Ry. Co.
Patna High Court · AIR 1927 Patna 335
Limitation Act, 1963 — Article 31 Schedule 1Railways Act, 1890 — Section 77
High Courts02 Jun 1927
Dhanu Raut and Others Vs Emperor
Patna High Court · AIR 1928 Patna 59
Penal Code, 1860 (IPC) — Section 147, 149, 379
High Courts01 Jun 1927
Bajrangi Prasad Singh and Others Vs Kesho Singh and Others
Patna High Court · AIR 1928 Patna 156 : 109 Ind. Cas. 655
Limitation Act, 1963 — Section 19, 20
High Courts01 Jun 1927
Nayamat Ram Pujara Lal Vs Lal Rameshwar Nath Sha Deo
Patna High Court · AIR 1928 Patna 144
Chotanagpur Tenancy Act, 1908 — Section 181A
High Courts31 May 1927
Krishna Chandra Jagti and Others Vs Emperor
Patna High Court · AIR 1927 Patna 302
Criminal Procedure Code, 1898 (CrPC) — Section 497Penal Code, 1860 (IPC) — Section 372, 373
High Courts30 May 1927
Nagendra Nath Sen Vs B. and N.W. Ry. Co. and Another
Patna High Court · AIR 1928 Patna 95
Railways Act, 1890 — Section 71
High Courts27 May 1927
Ram Das Sahu and Others Vs Chhota Lal Mander and Others
Patna High Court · AIR 1928 Patna 24
Limitation Act, 1963 — Section 22(1)
High Courts27 May 1927
Lakho Tewari Vs Lalit Koeri and Others
Patna High Court · AIR 1927 Patna 403
Chotanagpur Tenancy Act, 1908 — Section 46Evidence Act, 1872 — Section 68
High Courts26 May 1927
Kuer Dasadh and Others Vs Chulhan Singh and Others
Patna High Court · AIR 1927 Patna 318
High Courts25 May 1927
Achutanand Singh Vs Gayanchand Mahton and Others
Patna High Court · AIR 1927 Patna 313
Bengal Tenancy Act, 1885 — Schedule 3
High Courts25 May 1927
Kristo Singh Sardar Vs Secretary of State
Patna High Court · AIR 1927 Patna 333
Land Acquisition Act, 1894 — Section 12(2), 9(3)Limitation Act, 1963 — Section 5