High Courts14 Jul 1927
Ramsewak Sahu and Others Vs Emperor
Patna High Court · AIR 1933 Patna 559
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Penal Code, 1860 (IPC) — Section 114, 465
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,668 of 2,796
High Courts13 Jul 1927
Gopal Lal Ray Vs Taj Muhammad
Patna High Court · AIR 1927 Patna 375
Bengal Tenancy Act, 1885 — Section 37, 9
High Courts07 Jul 1927Dismissed
Bhagwan Das Marwari and another Vs Manindra Chandra Nandi and others
Patna High Court · (1927) 07 PAT CK 0029
High Courts04 Jul 1927Dismissed
Asanand Vs Gossain Madan Mohan Nand and another
Patna High Court · (1927) 07 PAT CK 0010
High Courts01 Jul 1927
Mt. Lachmi Kuar Vs Gajadhar Proshad and Others
Patna High Court · AIR 1927 Patna 393
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts01 Jul 1927
Ramchariter Singh Vs Emperor
Patna High Court · AIR 1927 Patna 370
Criminal Procedure Code, 1898 (CrPC) — Section 289(2)Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts01 Jul 1927
Mt. Brihaspatia and Another Vs Raj Kumar Singh and Another
Patna High Court · AIR 1927 Patna 401
High Courts29 Jun 1927
Chhanka Dhanuk and Others Vs Emperor
Patna High Court · AIR 1927 Patna 398
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts29 Jun 1927
Gendo Uraon and Others Vs Emperor
Patna High Court · AIR 1928 Patna 115
Penal Code, 1860 (IPC) — Section 147, 34, 353
High Courts27 Jun 1927
Sukul Lakhpat Ram Vs Raghu Koeri and Others
Patna High Court · AIR 1928 Patna 109
Chotanagpur Tenancy Act, 1908 — Section 139(5), 71
High Courts24 Jun 1927
Singheshwar Chowdhry Vs Parbal Mandal
Patna High Court · AIR 1927 Patna 376
Bengal Tenancy Act, 1885 — Section 103B, 49Evidence Act, 1872 — Section 35
High Courts23 Jun 1927
Ihsan Hassan Khan and Others Vs Panna Lal and Others
Patna High Court · AIR 1928 Patna 19
High Courts22 Jun 1927
Radhanath Nath Tripathi and Others Vs Chandrai Bhatta and Others
Patna High Court · AIR 1927 Patna 348
Chotanagpur Tenancy Act, 1908 — Section 258, 27, 61
High Courts21 Jun 1927
Jokhu Gosain and Another Vs Ganesh Singh and Others
Patna High Court · AIR 1928 Patna 54 : 106 Ind. Cas. 189
High Courts21 Jun 1927
Bajit Main and Others Vs Emperor
Patna High Court · 106 Ind. Cas. 673
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302, 328, 395
High Courts21 Jun 1927
Sheo Nandan Lal and Others Vs Mangal Chand
Patna High Court · AIR 1927 Patna 383
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts21 Jun 1927
Bajit Mian and Others Vs Emperor
Patna High Court · AIR 1928 Patna 120
Criminal Procedure Code, 1898 (CrPC) — Section 307, 328Penal Code, 1860 (IPC) — Section 395
High Courts20 Jun 1927
Tali Mahton and Others Vs Lekhraj Mahton and Others
Patna High Court · AIR 1928 Patna 17
Bengal Tenancy Act, 1885 — Section 87
High Courts20 Jun 1927
Radha Prasad Bhagat and Others Vs Emperor
Patna High Court · AIR 1928 Patna 12
Penal Code, 1860 (IPC) — Section 379
High Courts17 Jun 1927
Raghubar Narayan Chaudhuri Vs Mohit Narayan Jha and Others
Patna High Court · AIR 1929 Patna 37
Transfer of Property Act, 1882 — Section 77