High Courts21 Jul 1927
Jogi Raut and Others Vs Emperor
Patna High Court · AIR 1928 Patna 98
Penal Code, 1860 (IPC) — Section 143
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,667 of 2,796
High Courts20 Jul 1927
Aghor Manjhi and Others Vs Kshiroda Sundari and Others
Patna High Court · 109 Ind. Cas. 477
Chotanagpur Tenancy Act, 1908 — Section 139(4)
High Courts20 Jul 1927
Shibjee Shah Vs Hira Lal Rakhal Chand and Others
Patna High Court · AIR 1928 Patna 23
Provincial Insolvency Act, 1920 — Section 10, 43
High Courts20 Jul 1927
Birj Ballab Lallji and Another Vs Beney Krishna and Others
Patna High Court · AIR 1928 Patna 28
High Courts20 Jul 1927
Aghor Manjhi and Others Vs Kshirida Sundari and Others
Patna High Court · AIR 1928 Patna 198
Chotanagpur Tenancy Act, 1908 — Section 139(4)
High Courts19 Jul 1927
Kamakhya Narain Singh Vs Ramsaran Lal and Another
Patna High Court · AIR 1927 Patna 353
Chotanagpur Tenancy Act, 1908 — Section 46, 47, 85
High Courts19 Jul 1927
Kumar Kamakhya Narain Singh Vs Ramsaran Lal and Another
Patna High Court · 106 Ind. Cas. 298
Chotanagpur Tenancy Act, 1908 — Section 46, 47
High Courts19 Jul 1927
Makundi Ram Ghutar Ram Vs E.I. Ry. Co.
Patna High Court · AIR 1927 Patna 354(1)
Contract Act, 1872 — Section 161
High Courts19 Jul 1927
Sheonandan Singh and Others Vs Kesho Prasad Singh
Patna High Court · AIR 1928 Patna 63
High Courts15 Jul 1927
Panchu Sahu Vs Muhammad Yakub and Others
Patna High Court · AIR 1927 Patna 345
Limitation Act, 1963 — Section 14
High Courts15 Jul 1927
Shivaram Sand and Others Vs Manu Lal Khemka and Others
Patna High Court · AIR 1928 Patna 40
Contract Act, 1872 — Section 63
High Courts15 Jul 1927
Surajdeo Narayan Prasad Vs Ramdewan Pande and Others
Patna High Court · AIR 1927 Patna 392
High Courts15 Jul 1927
Narayan Sahu and Others Vs Sri Thakurji Ramji and Others
Patna High Court · AIR 1928 Patna 49 : 106 Ind. Cas. 194
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts15 Jul 1927
Ramasray Chaudhuri Vs Lachhmi Narayan Ojha
Patna High Court · AIR 1927 Patna 416
High Courts15 Jul 1927
Babu Lakshminath Vs The Benares Bank, Ltd. and Babu Ramdeo Narain and Others
Patna High Court · (1927) 07 PAT CK 0002
Negotiable Instruments Act, 1881 (NI) — Section 118, 4, 5Transfer of Property Act, 1882 — Section 130
High Courts14 Jul 1927
Raghu Ram Pandey and Another Vs Deokali Pande and Another
Patna High Court · (1927) 07 PAT CK 0032
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 89
High Courts14 Jul 1927
Arjun Das and Others Vs Dwarka Prasad Singh and Others
Patna High Court · AIR 1927 Patna 391
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts14 Jul 1927
Bibi Umatul Rasul and Another Vs Nageshwar Bux Rai and Others
Patna High Court · AIR 1927 Patna 386
High Courts14 Jul 1927
Mohammad Tabarak Ali Khan Vs Dalip Narain Singh and Others
Patna High Court · AIR 1927 Patna 379
Civil Procedure Code, 1908 (CPC) — Section 110Transfer of Property Act, 1882 — Section 74