High Courts31 Oct 1927
Mt. Dulhin Shyam Sunder Kuer and Others Vs Mt. Bibi Qasiman and Others
Patna High Court · AIR 1928 Patna 191
Civil Procedure Code, 1908 (CPC) — Section 110
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,665 of 2,796
High Courts31 Oct 1927
Musammat Dulhin Shyam Sunder Kuer and Others Vs Musammat Bibi Qasiman and Others
Patna High Court · 106 Ind. Cas. 538
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Oct 1927
Madho Lal and Others Vs Mahadeo Rai and Others
Patna High Court · AIR 1928 Patna 202 : 106 Ind. Cas. 389
High Courts28 Oct 1927
Musammat Sogia and Others Vs Musammat Kitaban and Others
Patna High Court · AIR 1928 Patna 224 : 107 Ind. Cas. 319
High Courts29 Sept 1927
Jugal Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 374
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts08 Sept 1927
Latifan Vs Mohammad Ibrahim
Patna High Court · AIR 1927 Patna 432
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts08 Sept 1927
Emperor Vs Wazira Mahto and Others
Patna High Court · AIR 1928 Patna 596 : 115 Ind. Cas. 229
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts08 Sept 1927
Chotan Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 420 : 111 Ind. Cas. 308
Evidence Act, 1872 — Section 151, 165Penal Code, 1860 (IPC) — Section 114, 141, 147, 148, 149
High Courts08 Sept 1927
Damodar Prasad and Others Vs Masoodan Singh and Others
Patna High Court · AIR 1928 Patna 89
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 3
High Courts29 Aug 1927
Emperor Vs Radhia @ Gopia Bhoi @ Kandi
Patna High Court · 106 Ind. Cas. 451
Penal Code, 1860 (IPC) — Section 397
High Courts11 Aug 1927
Mt. Subhrani Saraswatain Vs Krishna Prasad Thakur and Others
Patna High Court · AIR 1928 Patna 108
High Courts11 Aug 1927
Herbert Francis Vs Muhammad Akbar and Others
Patna High Court · AIR 1928 Patna 134
Civil Procedure Code, 1908 (CPC) — Section 52Stamp Act, 1899 — Section 34, 35
High Courts11 Aug 1927
Khairullah Khan and Another Vs Panday Lachmi Ram
Patna High Court · AIR 1928 Patna 179
High Courts11 Aug 1927
Chhatradhari Singh Vs Hemlal Singh and Others
Patna High Court · AIR 1928 Patna 105
Santhal Parganas Settlement Regulations, 1872 — Section 11Transfer of Property Act, 1882 — Section 6(d)
High Courts11 Aug 1927
Raja Radha Mohan Mansingh Harichandandan Mardaraj Behrwarbar Rai Vs Commissioner of Income Tax
Patna High Court · AIR 1928 Patna 58(1)
High Courts11 Aug 1927
Shyam Sunder Naik and Others Vs Gobardhan Kamti ard Ors.
Patna High Court · 109 Ind. Cas. 519
High Courts11 Aug 1927
Shyam Sunder Naik and Others Vs Gobardhan Kamti and Others
Patna High Court · AIR 1928 Patna 218
High Courts11 Aug 1927
Raghunath Singh and Another Vs Modnarayan Singh and Others
Patna High Court · AIR 1928 Patna 83
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts11 Aug 1927
Kuman Das Vs Kachali Mandal and Another
Patna High Court · AIR 1928 Patna 62
Contract Act, 1872 — Section 74