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Patna High Court judgments

55,909 judgments · page 2,664 of 2,796

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High Courts15 Nov 1927

Jager Nath and Others Vs East Indian Railway Co. and Another

Patna High Court · 106 Ind. Cas. 540

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High Courts14 Nov 1927

Parmod Ban Behari Saran Vs Emperor

Patna High Court · 106 Ind. Cas. 682

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High Courts14 Nov 1927

Babu Chhanu Prasad Singh Vs Emperor

Patna High Court · AIR 1928 Patna 577 : 107 Ind. Cas. 160

Criminal Procedure Code, 1898 (CrPC) — Section 350
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High Courts14 Nov 1927

Dwarika Nath Karmakar Vs Jasoda Devi and Others

Patna High Court · AIR 1928 Patna 243

Chotanagpur Tenancy Act, 1908 — Section 208
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High Courts14 Nov 1927

Badlu Pathak and Others Vs Sibram Singh and Others

Patna High Court · AIR 1928 Patna 231(1) : 107 Ind. Cas. 310

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts14 Nov 1927

Anandilal and Others Vs Mahanth Jagarnath Das and Durga Nand Misser and Others

Patna High Court · 106 Ind. Cas. 645

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
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High Courts14 Nov 1927

Dwarika Nath Karmakar Vs Jasoda Devi and Nandu Gope and Others

Patna High Court · 106 Ind. Cas. 563

Chotanagpur Tenancy Act, 1908 — Section 208
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High Courts14 Nov 1927

Ram khelawan Singh and Others Vs Singheshwar Prasad Singh and Others

Patna High Court · AIR 1928 Patna 172

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High Courts08 Nov 1927

Chauthmal Bhagirath Vs Khem Karan Das and Others

Patna High Court · AIR 1928 Patna 116 : 107 Ind. Cas. 842

Provincial Insolvency Act, 1920 — Section 6
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High Courts08 Nov 1927

Gahbar Pande Vs Emperor

Patna High Court · AIR 1928 Patna 169 : 106 Ind. Cas. 433

Penal Code, 1860 (IPC) — Section 299, 300, 301, 302, 304
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High Courts08 Nov 1927

Wajid Ali and Others Vs Emperor

Patna High Court · AIR 1929 Patna 34

Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 149, 326
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High Courts07 Nov 1927

Ramdas Singh and Others Vs Rampukur Singh and Others

Patna High Court · 106 Ind. Cas. 835

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High Courts03 Nov 1927

Natho Singh and Others Vs Lachu Singh and Others

Patna High Court · AIR 1928 Patna 238 : 107 Ind. Cas. 156

Transfer of Property Act, 1882 — Section 60, 66
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High Courts02 Nov 1927

Deoki Nandan Singh Vs Saiyed Jawad Hussain and Another

Patna High Court · AIR 1928 Patna 199

Transfer of Property Act, 1882 — Section 53
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High Courts02 Nov 1927

Musammat Hira Bibi Vs Lachmi Narayan and Others

Patna High Court · 106 Ind. Cas. 362

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts02 Nov 1927

Fakira Sahu and Another Vs Babu Anoop Lal and Another and Dhako Singh and Others

Patna High Court · 106 Ind. Cas. 530

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High Courts02 Nov 1927

Babu Deokinandan Singh Vs Saiyed Jawad Hussain and Another

Patna High Court · 106 Ind. Cas. 356

Civil Procedure Code, 1908 (CPC) — Section 53
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High Courts02 Nov 1927

Shoukhi Sao Vs Gaibi Sao and Others

Patna High Court · 107 Ind. Cas. 149

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts02 Nov 1927

Emperor Vs Asadali @ Tunu

Patna High Court · 106 Ind. Cas. 348

Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 346
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High Courts02 Nov 1927

Muhammad Fariduddin Ahmad Vs Ahmad Abdul Wahab

Patna High Court · AIR 1928 Patna 255

Guardians and Wards Act, 1890 — Section 34, 34(c)
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