High Courts11 Aug 1927
Mt. Gomia Vs Nanhkoe Singh and Others
Patna High Court · AIR 1928 Patna 88
Bengal Tenancy Act, 1885 — Section 87Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,666 of 2,796
High Courts11 Aug 1927
Raghunath Das Vs Baleshwar Prasad Chaudhuri
Patna High Court · AIR 1927 Patna 426
Bengal Tenancy Act, 1885 — Section 88Contract Act, 1872 — Section 43
High Courts11 Aug 1927
Brij Raj-Rang Lal Vs Commissioner of Income Tax
Patna High Court · 106 Ind. Cas. 193
Income Tax Act, 1961 — Section 22, 23, 37
High Courts10 Aug 1927
Tarachand Marwari Vs Bengal Nagpur Railway Co. and Others
Patna High Court · AIR 1928 Patna 259
High Courts10 Aug 1927
Akbar Ali Vs Emperor
Patna High Court · AIR 1928 Patna 1
Criminal Procedure Code, 1898 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 376
High Courts09 Aug 1927
Mahadeo Lal Marwari Vs Rai Bahadur Dalip Narayan Singh and Others
Patna High Court · 106 Ind. Cas. 243
High Courts09 Aug 1927
Mahadeo Lal Marwari Vs Dalip Narayan Singh and Others
Patna High Court · AIR 1928 Patna 190
High Courts08 Aug 1927
Deonandan Pande and Another Vs Anhach Kahar and Others
Patna High Court · AIR 1928 Patna 128
Chotanagpur Tenancy Act, 1908 — Section 139ASpecific Relief Act, 1877 — Section 9
High Courts04 Aug 1927
Mt. Akli Vs Mt. Daho and Others
Patna High Court · AIR 1928 Patna 44
Specific Relief Act, 1877 — Section 27(b)
High Courts04 Aug 1927
Gokhul Pande and Another Vs Baldeo Sukul and Another
Patna High Court · AIR 1928 Patna 113
Evidence Act, 1872 — Section 32, 33
High Courts03 Aug 1927
Bishwanath Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 56
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 182, 211
High Courts03 Aug 1927
Thakur Das and Others Vs Emperor
Patna High Court · AIR 1928 Patna 13
Penal Code, 1860 (IPC) — Section 114, 420
High Courts01 Aug 1927
Maharaj Rajaramji and Others Vs Ramnath Upasni and Others
Patna High Court · AIR 1927 Patna 412
High Courts01 Aug 1927
Rajnarain Mahton and Others Vs Majlis Sahay
Patna High Court · AIR 1928 Patna 112
High Courts28 Jul 1927
Ramjag Ahir Vs Emperor
Patna High Court · AIR 1928 Patna 203 : 109 Ind. Cas. 114
Criminal Procedure Code, 1898 (CrPC) — Section 303, 307, 317Evidence Act, 1872 — Section 154
High Courts27 Jul 1927
Ramsarup Raut and Others Vs Ramnarain Tewary
Patna High Court · AIR 1929 Patna 32
Evidence Act, 1872 — Section 13, 18, 35
High Courts26 Jul 1927
Tajali Mian, and Others Vs Emperor
Patna High Court · AIR 1928 Patna 31
Criminal Procedure Code, 1898 (CrPC) — Section 278
High Courts22 Jul 1927
Mt. Jadooie Kaharin Vs Mt. Kisun Basi Kuer
Patna High Court · AIR 1928 Patna 106
High Courts22 Jul 1927
Mt Maharup Kuer Vs Mahabir Singh and Others
Patna High Court · AIR 1928 Patna 111
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107