High Courts24 May 1927
Jagdeo Singh and Others Vs Mt. Raja Kuer
Patna High Court · AIR 1927 Patna 262
Limitation Act, 1963 — Article 141
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,670 of 2,796
High Courts24 May 1927
Jaikissen Baram and Others Vs Baijnath Ram Marwari
Patna High Court · AIR 1927 Patna 332
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7, 110
High Courts24 May 1927
Emperor Vs Bandhu Singh and Others
Patna High Court · AIR 1928 Patna 124 : 106 Ind. Cas. 691
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145Penal Code, 1860 (IPC) — Section 141, 143, 411, 417, 441Specific Relief Act, 1963 — Section 9
High Courts20 May 1927
Anand Prasad Vs Gopal Das and Another
Patna High Court · AIR 1927 Patna 316
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 58, Order 21 Rule 59
High Courts20 May 1927
Somar Singh and Others Vs Deonandan Prasad Singh and Others
Patna High Court · AIR 1927 Patna 215
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 88, 89
High Courts19 May 1927
Kamakhya Narain Singh Vs Khalik Ahmad and Others
Patna High Court · AIR 1927 Patna 305
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Evidence Act, 1872 — Section 18Transfer of Property Act, 1882 — Section 113
High Courts19 May 1927
Emperor Vs Ghulam Nabi and others
Patna High Court · AIR 1928 Patna 146
Arms Act, 1959 — Section 19(a), 19(f), 29
High Courts19 May 1927
Pilcher and Co. Vs Satish Chandar Sinha and Others
Patna High Court · (1927) 05 PAT CK 0010
Evidence Act, 1872 — Section 83, 92, 97
High Courts19 May 1927
Emperor Vs Ghulam Nabi and Others
Patna High Court · 107 Ind. Cas. 835
Arms Act, 1959 — Section 19, 29Evidence Act, 1872 — Section 14, 15, 29, 30Penal Code, 1860 (IPC) — Section 109
High Courts19 May 1927
In Re: Adbud Misser
Patna High Court · AIR 1927 Patna 301
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts18 May 1927
Jagdip Singh and Others Vs Firangi Singh and Others
Patna High Court · AIR 1928 Patna 155 : 106 Ind. Cas. 653
Stamp Act, 1899 — Section 36, 61
High Courts17 May 1927
Kumar Prasad Vs King-Emperor
Patna High Court · AIR 1927 Patna 292
Penal Code, 1860 (IPC) — Section 147, 162, 347
High Courts13 May 1927
Mahanth Baba Badri Dass Vs Emperor
Patna High Court · AIR 1928 Patna 166 : 106 Ind. Cas. 706
High Courts12 May 1927
Chedi Prasad Singh and Others Vs Emperor
Patna High Court · AIR 1927 Patna 325
High Courts12 May 1927
Bhan Prasad Chaudhury and Another Vs Barahamdeo Chaudhury
Patna High Court · AIR 1927 Patna 385
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 323, 379
High Courts11 May 1927
Rajkeshwar Singh and Others Vs Shyam Bihari Singh and Others
Patna High Court · AIR 1927 Patna 286
Estates Partition Act, 1897 — Section 29, 5(4)
High Courts11 May 1927
Sheoparsan Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 50
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts11 May 1927
Ram Ajodhya Singh Vs Emperor
Patna High Court · AIR 1927 Patna 327
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 182, 211