High Courts10 May 1927
Musaheb Soudagar and Others Vs Nidhi Ram Dutt
Patna High Court · AIR 1927 Patna 314
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(3)
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,671 of 2,796
High Courts09 May 1927
Kari Gope Vs Mahanth Manmohan Das
Patna High Court · AIR 1928 Patna 161 : 106 Ind. Cas. 703
Penal Code, 1860 (IPC) — Section 192, 193, 199
High Courts05 May 1927
Lalji Dusadh Vs Emperor
Patna High Court · 106 Ind. Cas. 698
Criminal Procedure Code, 1898 (CrPC) — Section 164, 374Evidence Act, 1872 — Section 27, 32, 8Penal Code, 1860 (IPC) — Section 302, 392, 397
High Courts04 May 1927
Baiju Rai and Others Vs Hisab Rai and Others
Patna High Court · AIR 1927 Patna 405
High Courts03 May 1927
Jagarnath Prasad Singh Vs Musammat Bibi Amir-Un-Nissa and Others
Patna High Court · AIR 1928 Patna 197 : 115 Ind. Cas. 223
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Apr 1927
In Re: Sakhichand Kumar and Another
Patna High Court · AIR 1929 Patna 16
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 149, 302
High Courts27 Apr 1927
Amulya Chandra Bhaduri and Another Vs Kashi Nath Missir
Patna High Court · AIR 1927 Patna 297
Civil Procedure Code, 1908 (CPC) — Section 92Specific Relief Act, 1877 — Section 56(1)
High Courts27 Apr 1927
Udai Pratap Nath Sahi Deo Vs Jagat Mohan Nath Sahi Deo and Others
Patna High Court · AIR 1928 Patna 66
Chotanagpur Tenancy Act, 1908 — Section 139(3)Limitation Act, 1963 — Article 120 Schedule 1Transfer of Property Act, 1882 — Section 108
High Courts27 Apr 1927
Maharaja Udai Pratap Nath Sahi Deo Vs Maharaja Kumar Jagat Mohan Nath Sahi Deo
Patna High Court · 106 Ind. Cas. 399
Transfer of Property Act, 1882 — Section 108
High Courts27 Apr 1927
Hira Lal Sahu and Others Vs Lachmi Prasad Narain Singh
Patna High Court · AIR 1927 Patna 311
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts26 Apr 1927
Puran Das Vs East Indian Railway Co.
Patna High Court · AIR 1927 Patna 234
Contract Act, 1872 — Section 151Railways Act, 1890 — Section 72, 76
High Courts26 Apr 1927
Balunki Rout and Others Vs Sri Kunja Behari Deb and Others
Patna High Court · AIR 1927 Patna 209
High Courts26 Apr 1927
Ghanshyam Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 100 : 107 Ind. Cas. 305
Penal Code, 1860 (IPC) — Section 109, 304, 323
High Courts26 Apr 1927
Srikanta Manjhi Vs Balak Singh Bhumij and Others
Patna High Court · AIR 1928 Patna 153 : 109 Ind. Cas. 833
Chota Nagpur Encumbered Estates Act, 1876 — Section 2, 3
High Courts25 Apr 1927
Ramgulam Singh and Others Vs Raj Kumar Rai and Others
Patna High Court · AIR 1928 Patna 86 : 102 Ind. Cas. 327
High Courts25 Apr 1927
Lal Sahi Palian and Others Vs Deba Munda and Another
Patna High Court · AIR 1928 Patna 87
Chotanagpur Tenancy Act, 1908 — Section 139, 64(3)
High Courts21 Apr 1927
Baidik Lachmi Narain Jha and Others Vs Najabat Khan and Others
Patna High Court · AIR 1927 Patna 300
Bengal Tenancy Act, 1885 — Section 153
High Courts21 Apr 1927
Durga Prasad Thakur and Others Vs Basawan Pandey and Others
Patna High Court · AIR 1928 Patna 209 : 106 Ind. Cas. 272
High Courts21 Apr 1927
Zahuri Sahu Vs Emperor
Patna High Court · AIR 1928 Patna 103
Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 209, 471
High Courts20 Apr 1927
Ghuran Rai and Others Vs Babu Kali Prasad Singh and Others
Patna High Court · 102 Ind. Cas. 446
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100