High Courts01 Mar 1927Allowed
Lalji Thathra Vs Ganga Thathra
Patna High Court · (1927) 03 PAT CK 0015
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 2,673 of 2,796
High Courts28 Feb 1927Dismissed
Emperor Vs Deboo Singh and others
Patna High Court · (1927) 02 PAT CK 0004
High Courts28 Feb 1927
Shaikh Fazlul Jamil and Others Vs Shaik Helaluddin
Patna High Court · AIR 1927 Patna 256
Limitation Act, 1963 — Section 14
High Courts27 Feb 1927
Emperor Vs Deboo Singh
Patna High Court · 120 Ind. Cas. 634
Criminal Procedure Code, 1898 (CrPC) — Section 272, 417Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 324
High Courts25 Feb 1927
Harekrishna Mahtab and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 191
Criminal Procedure Code, 1898 (CrPC) — Section 127
High Courts23 Feb 1927
(Syed) Ali Mohammad Vs Collector of Bhagalpur
Patna High Court · AIR 1927 Patna 189
Mussalman Wakf Act, 1923 — Section 11, 2(e)
High Courts22 Feb 1927
Gopal Patwa and Another Vs Digambar Singha and Another
Patna High Court · AIR 1927 Patna 232
Limitation Act, 1963 — Section 5
High Courts22 Feb 1927
King-Emperor Vs Karu Gwala
Patna High Court · AIR 1927 Patna 429
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 1927
Kumar Kamakhya Narayan Singh Vs Kalyan Singh
Patna High Court · AIR 1927 Patna 178
Contract Act, 1872 — Section 70Legal Practitioners Act, 1879 — Section 28, 31
High Courts17 Feb 1927
Mt. Bodhia Vs Ramchandra Marwari and Another
Patna High Court · AIR 1927 Patna 240
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Feb 1927
Fazlur Rahman and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 315
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts16 Feb 1927
Rekha Rai Vs Emperor
Patna High Court · AIR 1928 Patna 159
Penal Code, 1860 (IPC) — Section 366
High Courts16 Feb 1927
Amir Nawab Vs Mt. Wajeda Begum and Others
Patna High Court · AIR 1927 Patna 289
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Suits Valuation Act, 1887 — Section 7(5), 8
High Courts15 Feb 1927
Mohammad Hasim Khan and Others Vs Gaya Rai and Others
Patna High Court · AIR 1927 Patna 414
Bengal Tenancy Act, 1885 — Section 148ATransfer of Property Act, 1882 — Section 115, 43
High Courts14 Feb 1927
Dukharan Mahton Vs Rambhagwan @ Karoo Mahton
Patna High Court · 109 Ind. Cas. 21
High Courts11 Feb 1927
Jnanendra Nath Bagchi Vs Sures Chandra Roy and Harendra Krishna Bagchi and Others
Patna High Court · AIR 1928 Patna 7 : 109 Ind. Cas. 821
High Courts11 Feb 1927
Kumar Gyanendra Chandra Pande Vs Secretary of State
Patna High Court · AIR 1927 Patna 201
Sonthal Parganas Act, 1855 — Section 2
High Courts11 Feb 1927
Ramdayal Mahto Vs Emperor
Patna High Court · AIR 1928 Patna 337
Penal Code, 1860 (IPC) — Section 417, 420
High Courts10 Feb 1927
Bigan Singh Vs Emperor
Patna High Court · AIR 1928 Patna 143 : 107 Ind. Cas. 530
Criminal Procedure Code, 1898 (CrPC) — Section 353Penal Code, 1860 (IPC) — Section 109, 211
High Courts10 Feb 1927
Bhagirath Chaudhry and Another Vs Mt. Jamuni and Others
Patna High Court · AIR 1927 Patna 188