High Courts20 May 1931
Brijbhusan Pande and Others Vs Ramjanam Kuer
Patna High Court · AIR 1932 Patna 324
Negotiable Instruments Act, 1881 (NI) — Section 118, 20Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Patna High Court judgments
55,944 judgments · page 2,623 of 2,798
High Courts20 May 1931
Basant Lal Ramjidas Vs Commissioner of Income Tax
Patna High Court · AIR 1932 Patna 103
Income Tax Act, 1961 — Section 66(2)
High Courts20 May 1931
Khitnarain Sahi and Others Vs Surju Seth and Others
Patna High Court · AIR 1931 Patna 364
Chota Nagpur Encumbered Estates Act, 1876 — Section 12ACivil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts20 May 1931
Ramlakhan Chaudhury Vs Emperor
Patna High Court · AIR 1932 Patna 126
Penal Code, 1860 (IPC) — Section 147, 148, 304
High Courts19 May 1931
Mt. Budha Kuer Vs Mt. Sahodra Kuer and Others
Patna High Court · AIR 1931 Patna 367
High Courts18 May 1931
Raghunath Puri and Others Vs Prem Narain Puri
Patna High Court · AIR 1931 Patna 347
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts18 May 1931
Sharafat Karim and Others Vs Harangi Singh and Another
Patna High Court · AIR 1931 Patna 417
Bengal Land Registration Act, 1876 — Section 78Bengal Tenancy Act, 1885 — Section 60
High Courts15 May 1931
Phekan Singh and Another Vs Emperor
Patna High Court · AIR 1931 Patna 345
Evidence Act, 1872 — Section 7Penal Code, 1860 (IPC) — Section 323, 324
High Courts15 May 1931
Gokul Krishna Banerji and Another Vs Secy. of State
Patna High Court · AIR 1932 Patna 134
Land Acquisition Act, 1894 — Section 25(2)Limitation Act, 1963 — Section 11
High Courts13 May 1931
Mohan Lal Jha and Others Vs Kameshwar Singh Bahadur of Darbhanga
Patna High Court · AIR 1933 Patna 175
High Courts11 May 1931
Jamunadas Ramjas Vs East Indian Railway Co. Ltd. and Another
Patna High Court · 148 Ind. Cas. 396
Civil Procedure Code, 1908 (CPC) — Section 79, 80Railways Act, 1989 — Section 80
High Courts08 May 1931
Munshi Singh Vs Bansropan Chamar
Patna High Court · AIR 1933 Patna 134
Limitation Act, 1963 — Section 5Presidency Small Cause Courts Act, 1882 — Section 17
High Courts05 May 1931
Biseswar Chaudhuri Vs Kanhai Singh
Patna High Court · AIR 1932 Patna 129
Provincial Insolvency Act, 1920 — Section 4, 53
High Courts05 May 1931
Rasdhari Lal and Others Vs Nand Lal Mahton
Patna High Court · 148 Ind. Cas. 444
Bengal Tenancy Act, 1885 — Section 103B
High Courts04 May 1931
Kharra Majhi Vs Abinash Chandra Chakravartti
Patna High Court · AIR 1932 Patna 93
Chotanagpur Tenancy Act, 1908 — Section 84, 94
High Courts04 May 1931
Parmeshwar Sahu Vs Nandkishore Lal and Others
Patna High Court · AIR 1932 Patna 123
Bengal Tenancy Act, 1885 — Section 167
High Courts02 May 1931
Bindeshwar Prasad Vs Emperor
Patna High Court · AIR 1932 Patna 65
Criminal Procedure Code, 1898 (CrPC) — Section 190(c)Prevention of Cruelty to Animals Act, 1960 — Section 6
High Courts24 Apr 1931
Tribeni Prasad Singh Vs Ramasray Prasad Chaudhuri
Patna High Court · AIR 1932 Patna 80
Civil Procedure Code, 1908 (CPC) — Section 47, 65Evidence Act, 1872 — Section 91
High Courts22 Apr 1931
Mahindra Narain and Others Vs Mt. Lal Jhari Kuer and Others
Patna High Court · AIR 1931 Patna 296
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47