High Courts05 Feb 1931
Mohammed Ejaz Hussan Khan Vs Emperor
Patna High Court · AIR 1931 Patna 160
Criminal Procedure Code, 1898 (CrPC) — Section 319, 332, 71
COURT ARCHIVE
Patna High Court judgments
55,944 judgments · page 2,625 of 2,798
High Courts04 Feb 1931
Ibrahim Hussain Khan Vs Ram Newaz Gayasat Ram and Others
Patna High Court · AIR 1931 Patna 188
Court of Wards Act — Section 35, 60A
High Courts04 Feb 1931
Lal Mohammad and Others Vs Emperor
Patna High Court · AIR 1931 Patna 337
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147, 426
High Courts04 Feb 1931
Lachuman Lal Pathak and Another Vs Kumar Kamakshya Narayan Singh
Patna High Court · AIR 1931 Patna 224
Bengal Tenancy Act, 1885 — Section 103BEvidence Act, 1872 — Section 11, 32(5)
High Courts04 Feb 1931
Sitaram Singh Vs Kesho Prasad Singh Bahadur and Others
Patna High Court · AIR 1931 Patna 195
Court Fees Act, 1870 — Section 7(4)(c), 7(5)
High Courts03 Feb 1931
Sudhansu Bhattacharyya Vs Chairman, Patna City Municipality
Patna High Court · AIR 1932 Patna 150
High Courts03 Feb 1931
Dwarka Singh and Others Vs Emperor
Patna High Court · AIR 1931 Patna 207
Penal Code, 1860 (IPC) — Section 145, 225
High Courts26 Jan 1931
Babu Bhagwati Saran Singh Vs Maiyan Murat Mati Kuer
Patna High Court · AIR 1931 Patna 394
Contract Act, 1872 — Section 69, 70
High Courts26 Jan 1931
Someshwari Prasad Narain Deo Vs Maheshwari Prasad Narain Deo
Patna High Court · AIR 1931 Patna 426
Evidence Act, 1872 — Section 32(2), 32(7)
High Courts26 Jan 1931
Mahabir Baitha Vs Emperor
Patna High Court · AIR 1931 Patna 302
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 323, 452
High Courts20 Jan 1931
Tilak Mahto Vs Akhil Kishore and Others
Patna High Court · AIR 1931 Patna 183
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 2
High Courts19 Jan 1931
Hafiz Mohamad Sani and Others Vs Emperor
Patna High Court · AIR 1931 Patna 150
Criminal Procedure Code, 1898 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 117
High Courts19 Jan 1931
Upendranath Mukherji and Others Vs Dhubeswar Lal Singh and Others
Patna High Court · AIR 1931 Patna 240
High Courts16 Jan 1931
Syed Ali Hussain Vs Akhtari Begam
Patna High Court · AIR 1931 Patna 354
Charitable and Religious Trusts Act, 1920 — Section 3
High Courts15 Jan 1931
Timan Shaikh Vs Salabat Mahata and Others
Patna High Court · AIR 1932 Patna 7
Chotanagpur Tenancy Act, 1908 — Section 72, 72(5)
High Courts05 Jan 1931
Rameshwar Prashad Verma Vs Emperor
Patna High Court · AIR 1931 Patna 351
Press and Registration of Books Act, 1867 — Section 12, 13, 15
High Courts18 Dec 1930
Mt. Mana Kuer and Another Vs Ram Naresh Rai and Others
Patna High Court · AIR 1932 Patna 61
Bengal Tenancy Act, 1885 — Section 30(b), 52(a)