High Courts22 Apr 1931
The Bank of Bihar Ltd. Vs Secy. of State and Others
Patna High Court · AIR 1932 Patna 1
Companies Act, 1956 — Section 232(2)Contract Act, 1872 — Section 145
COURT ARCHIVE
Patna High Court judgments
55,944 judgments · page 2,624 of 2,798
High Courts22 Apr 1931
Chitrarekha Dai Vs Bansman Rai
Patna High Court · AIR 1932 Patna 117
Succession Act, 1925 — Section 373(3), 375
High Courts21 Apr 1931
Tribeni Prasad Singh and Others Vs Ramasray Prasad Chaudhari and Others
Patna High Court · AIR 1931 Patna 241
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, 47
High Courts20 Apr 1931
Gopi Mahto and Others Vs Emperor
Patna High Court · AIR 1932 Patna 66
Criminal Procedure Code, 1898 (CrPC) — Section 103Penal Code, 1860 (IPC) — Section 341, 353
High Courts20 Apr 1931
Bindeshwari Narain Singh Vs Raja Kirtyanand Singh Bahadur and Others
Patna High Court · AIR 1931 Patna 359
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts20 Apr 1931
Kesho Prasad Singh Vs Ramraj Pandey and Another
Patna High Court · AIR 1931 Patna 420
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts16 Apr 1931
(Mahant) Ram Das Vs Prem Das
Patna High Court · AIR 1932 Patna 95
Succession Act, 1925 — Section 283(1)(c)
High Courts15 Apr 1931
Ramyad Mahton Vs Ram Bhaju Mahton
Patna High Court · AIR 1932 Patna 89
Succession Act, 1925 — Section 283, 63
High Courts01 Apr 1931
Gowa Petha Vs N.H. Moos
Patna High Court · AIR 1932 Patna 15
Limitation Act, 1963 — Article 120, 89
High Courts23 Mar 1931
Mt. Kerkati and Another Vs Dibakar Naik and Others
Patna High Court · AIR 1932 Patna 70
Bengal Tenancy Act, 1885 — Section 26
High Courts16 Mar 1931
Mehdatunnissa Begam Vs Sewak Ram and Others
Patna High Court · AIR 1933 Patna 161
High Courts13 Mar 1931
Pirthvi Chand Lal Vs Kirtyanand Singh and Others
Patna High Court · AIR 1932 Patna 21
Bengal Land Revenue Sales Act, 1859 — Section 33, 5
High Courts10 Mar 1931
Bibi Mehdatunnissa Vs Sheo Devi Singh and Others
Patna High Court · AIR 1931 Patna 217
High Courts10 Mar 1931
Tej Narayan Singh and Others Vs Secy. of State
Patna High Court · AIR 1932 Patna 86
Court Fees Act, 1870 — Section 15
High Courts10 Feb 1931
Biswanath Missir Vs Ram Prasad Tewari
Patna High Court · AIR 1931 Patna 389
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Feb 1931
Malik Mokhtar Ahmad Vs Akloo Mahto and Others
Patna High Court · AIR 1932 Patna 5
Bengal Tenancy Act, 1885 — Section 102(h)
High Courts06 Feb 1931
Muhmmad Din Mian and Others Vs Mt. Atirajo Kuer and Others
Patna High Court · AIR 1931 Patna 418