High Courts26 Nov 1930
Hit Narayan Singh Vs Brij Nandan Singh
Patna High Court · AIR 1931 Patna 357
Presidency Towns Insolvency Act, 1909 — Section 25Provincial Insolvency Act, 1920 — Section 28, 28(2)
COURT ARCHIVE
Patna High Court judgments
55,944 judgments · page 2,627 of 2,798
High Courts26 Nov 1930
Kailash Rai Vs Mt. Jaga Kuer
Patna High Court · AIR 1931 Patna 295
Evidence Act, 1872 — Section 63, 63(5)
High Courts21 Nov 1930
Bhekdhari Singh and Others Vs Sri Ramchanderji and Others
Patna High Court · AIR 1931 Patna 275
High Courts21 Nov 1930
Thakur Prasad and Others Vs Mt. Dipa Kuer and Others
Patna High Court · AIR 1931 Patna 442
Evidence Act, 1872 — Section 115
High Courts20 Nov 1930
Ramcharan Shukul and Another Vs Sri Thakurjee Mandil Darkadhis
Patna High Court · AIR 1931 Patna 60
Limitation Act, 1963 — Section 12, 4
High Courts20 Nov 1930
Mt. Waleyatunnissa Begum Vs Mt. Chalakhi and Others
Patna High Court · AIR 1931 Patna 164
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2
High Courts18 Nov 1930
Ramji Gujrati Vs Emperor
Patna High Court · AIR 1931 Patna 50
Criminal Procedure Code, 1898 (CrPC) — Section 202, 436Penal Code, 1860 (IPC) — Section 408
High Courts17 Nov 1930
Ganesh Prosad Vs Emperor
Patna High Court · AIR 1931 Patna 52
Criminal Procedure Code, 1898 (CrPC) — Section 235, 239(a)Penal Code, 1860 (IPC) — Section 111
High Courts14 Nov 1930
Banke Bihari Lal Vs Ram Anugrah Chaudhuri
Patna High Court · AIR 1931 Patna 215
Bengal Tenancy Act, 1885 — Section 105, 106, 107
High Courts14 Nov 1930
(Maharajadhiraj) Kameshwar Singh Bahadur Vs Hirday Singh and Others
Patna High Court · AIR 1931 Patna 181
High Courts13 Nov 1930
Gajadhar Rai and Others Vs Beahraj Manuari and Others
Patna High Court · AIR 1931 Patna 63
High Courts12 Nov 1930
Dasain Sahu and Another Vs Mt. Ramdulari Kuar and Others
Patna High Court · AIR 1931 Patna 210
Transfer of Property Act, 1882 — Section 65A, 66
High Courts11 Nov 1930
F.E. Dinshaw Vs Amrit Lal and Co. and Others
Patna High Court · AIR 1931 Patna 298
High Courts10 Nov 1930
Loknath Singh Vs Dwarika Singh
Patna High Court · AIR 1931 Patna 233
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(2)
High Courts10 Nov 1930
Kulo Singh and Others Vs Emperor
Patna High Court · AIR 1931 Patna 140
Criminal Procedure Code, 1898 (CrPC) — Section 45
High Courts05 Nov 1930
Rajnandan Prasad Vs Mukh Lal Gir and Others
Patna High Court · AIR 1931 Patna 182
Civil Procedure Code, 1908 (CPC) — Section 80Public Demands Recovery Act — Section 29, 7
High Courts04 Nov 1930
(Sri Thakur) Nawnit Prayaqi Vs Budhu Mahton
Patna High Court · AIR 1931 Patna 161
High Courts03 Nov 1930
Iswar Panda Vs Emperor
Patna High Court · AIR 1931 Patna 99
Penal Code, 1860 (IPC) — Section 109, 379
High Courts31 Oct 1930
Sahdeo Singh and Another Vs Ram Kishun Singh and Another
Patna High Court · AIR 1932 Patna 212
Criminal Procedure Code, 1898 (CrPC) — Section 145, 386(a)
High Courts29 Oct 1930
Labedan Sain Vs Emperor
Patna High Court · AIR 1931 Patna 49
Penal Code, 1860 (IPC) — Section 395, 397