High Courts21 Jul 1931
Goberdhan Gorain Vs Shibakali and Others
Patna High Court · AIR 1932 Patna 257
Chotanagpur Tenancy Act, 1908 — Section 139, 139A
COURT ARCHIVE
Patna High Court judgments
55,945 judgments · page 2,621 of 2,798
High Courts21 Jul 1931
Amirchand and Others Vs Moti Pande and Others
Patna High Court · AIR 1931 Patna 434
High Courts20 Jul 1931
Narku Mahton and Others Vs (Kumar) Kamakhya Narayan Singh
Patna High Court · AIR 1932 Patna 217
High Courts17 Jul 1931
Sri Chandra Chur Deo Vs Musammat Shyam Kumari
Patna High Court · 139 Ind. Cas. 397
Civil Procedure Code, 1908 (CPC) — Section 47, 50, 53
High Courts17 Jul 1931
Bhudaram Marwari and Others Vs Udai Narayan and Others
Patna High Court · AIR 1932 Patna 12
Contract Act, 1872 — Section 70
High Courts17 Jul 1931
(Sri) Chandra Chur Deo Vs Mt. Shyam Kumari
Patna High Court · AIR 1932 Patna 261
Statute Law Revision Act, 1861 — Section 22, 23
High Courts16 Jul 1931
Braham Kishun Narain Deo Vs Harihar Munder
Patna High Court · AIR 1932 Patna 253 : 139 Ind. Cas. 202
High Courts16 Jul 1931
Garib Mian Thikadar Vs Mohammad Habibul Rahman
Patna High Court · AIR 1933 Patna 210
High Courts15 Jul 1931
Maharajadhiraj Kameshwar Singh Bahadur Vs Beni Madho Singh and Others
Patna High Court · AIR 1931 Patna 422
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Limitation Act, 1963 — Article 182, 3
High Courts07 Jul 1931
N.W. Ry. Co. and Others Vs Dwarka Ram Srikishun Ram
Patna High Court · AIR 1931 Patna 393
Civil Procedure Code, 1908 (CPC) — Section 79, 80Provincial Small Cause Courts Act, 1887 — Section 25
High Courts06 Jul 1931
(Syed Shah) Muhammad Kazim Vs (Syed) Abi Saghir and Others
Patna High Court · AIR 1932 Patna 33
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts06 Jul 1931
Dina Nath Malla Vs Dina Nath Gorain and Others
Patna High Court · AIR 1932 Patna 192
Bengal Tenancy Act, 1885 — Section 171
High Courts06 Jul 1931
Syed Shah Muhammad Kazim Vs Syed Abi Saghir and Others
Patna High Court · 136 Ind. Cas. 417
Civil Procedure Code, 1908 (CPC) — Section 2, 92
High Courts06 Jul 1931
Ganga Ram Gulraj Ram Vs Muktiram Marwari and Others
Patna High Court · AIR 1931 Patna 405
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts30 Jun 1931
Ramadhar Rai and Others Vs Subedar Pathak
Patna High Court · AIR 1932 Patna 205
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jun 1931
T. Smith and Another Vs Kailash Chandra Chakravarty and Others
Patna High Court · AIR 1932 Patna 199
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts26 Jun 1931
Emperor Vs Israil Mahto
Patna High Court · AIR 1931 Patna 346
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 328, 511
High Courts26 Jun 1931
Sundar Chaudhari Vs Lalji Chaudhri and Others
Patna High Court · (1931) 06 PAT CK 0012
High Courts26 Jun 1931
Doma Singh and Others Vs Jaigobind Panda
Patna High Court · AIR 1931 Patna 361
Bengal Tenancy Act, 1885 — Section 103B, 103B(3), 183
High Courts26 Jun 1931
(Kunwarji) Ananda Vs Commissioner of Income tax
Patna High Court · AIR 1931 Patna 306
Income Tax Act, 1961 — Section 22, 22(4), 27