High Courts28 Jan 1932
Mrs. Hanna Estellee Dear Christian Vs Colin Macgregor Dear Murray
Patna High Court · AIR 1933 Patna 135 : 148 Ind. Cas. 305
Civil Procedure Code, 1908 (CPC) — Section 151, 152
COURT ARCHIVE
Patna High Court judgments
55,949 judgments · page 2,619 of 2,798
High Courts27 Jan 1932
Hikayat Singh Vs Emperor
Patna High Court · AIR 1932 Patna 209
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 324
High Courts14 Jan 1932
J. Agarwala Vs Emperor
Patna High Court · AIR 1932 Patna 188
Factories Act, 1948 — Section 41(h), 41(j)
High Courts11 Jan 1932
Bank of Bihar Ltd. Vs Ramghulam Singh and Another
Patna High Court · AIR 1933 Patna 207 : 143 Ind. Cas. 43
Civil Procedure Code, 1908 (CPC) — Section 2, 31, 34
High Courts11 Jan 1932
Jitan Singh Vs Secy. of State and Another
Patna High Court · AIR 1933 Patna 62
High Courts08 Jan 1932
Nitai Dutta Vs Bishun Lal Sao
Patna High Court · AIR 1932 Patna 255 : 139 Ind. Cas. 810
High Courts06 Jan 1932
Bideshi Mian and Others Vs Emperor
Patna High Court · AIR 1932 Patna 155
Criminal Tribes Act, 1911 — Section 3, 4
High Courts22 Dec 1931
Bacha Singh Vs Daro Singh
Patna High Court · AIR 1932 Patna 284
Bengal Tenancy Act, 1885 — Section 148A, 158B(2), 167
High Courts17 Dec 1931
Brahmadeo Bharthi Vs Ramanand Brahmachari
Patna High Court · AIR 1933 Patna 70
High Courts16 Dec 1931
Corporation of Municipal Commissioners of Ranchi Vs Musammat Mungia
Patna High Court · 139 Ind. Cas. 104
Presidency Small Cause Courts Act, 1882 — Section 15
High Courts16 Dec 1931
Corporation of Municipal Commissioners Vs Mt. Mungia
Patna High Court · AIR 1932 Patna 220
Presidency Small Cause Courts Act, 1882 — Section 15
High Courts15 Dec 1931
Musammat Sheoratan Koer Vs Kamta Prasad
Patna High Court · AIR 1932 Patna 270 : 139 Ind. Cas. 78
Transfer of Property Act, 1882 — Section 52
High Courts11 Dec 1931
Telanga Marandi Majhi Vs Chandra Mohan Singh
Patna High Court · AIR 1933 Patna 664
Chotanagpur Tenancy Act, 1908 — Section 139, 139(4)
High Courts09 Dec 1931
Mohammad Hossain Vs Mangilal Jaipuria
Patna High Court · AIR 1932 Patna 218
Chotanagpur Tenancy Act, 1908 — Section 46(1)(b), 46(6)
High Courts07 Dec 1931
Nagarmal Marwari Vs Emperor
Patna High Court · 139 Ind. Cas. 834
Penal Code, 1860 (IPC) — Section 186, 188
High Courts07 Dec 1931
Nagarmal Marwari and Others Vs Emperor
Patna High Court · AIR 1932 Patna 279
Penal Code, 1860 (IPC) — Section 186
High Courts07 Dec 1931
Firangi Rai Vs Emperor
Patna High Court · 143 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 110, 118
High Courts23 Nov 1931
Hukum Chand Sinha and Others Vs Jugal Kishwar Rai and Others
Patna High Court · AIR 1932 Patna 203
Bengal Tenancy Act, 1885 — Section 106, 30(b)
High Courts18 Nov 1931
Rajendra Prasad Singh and Others Vs Emperor
Patna High Court · AIR 1933 Patna 147
Penal Code, 1860 (IPC) — Section 149, 302