High Courts19 Apr 1932
Mohammad Shafi Vs Emperor
Patna High Court · AIR 1932 Patna 242
Criminal Procedure Code, 1898 (CrPC) — Section 503, 506
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,617 of 2,798
High Courts11 Apr 1932
Ganesh Prashad and Another Vs Emperor
Patna High Court · AIR 1933 Patna 91
Criminal Procedure Code, 1898 (CrPC) — Section 234, 239Penal Code, 1860 (IPC) — Section 408
High Courts08 Apr 1932
Kuldip Das Vs Emperor
Patna High Court · AIR 1933 Patna 38
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 147, 395
High Courts06 Apr 1932
Jagmohan Singh and Others Vs Emperor
Patna High Court · AIR 1932 Patna 344
Civil Procedure Code, 1908 (CPC) — Section 2(13)General Clauses Act, 1897 — Section 3(25)Penal Code, 1860 (IPC) — Section 379
High Courts05 Apr 1932
Debi Prasad Pandey Vs Gaudharn Rai and Others
Patna High Court · AIR 1933 Patna 67
Civil Procedure Code, 1908 (CPC) — Section 98, 98(2)
High Courts05 Apr 1932
Lachmi Lal and Others Vs Ganesh Chamar
Patna High Court · AIR 1932 Patna 259
Bengal Tenancy Act, 1885 — Section 188, 49
High Courts04 Apr 1932
Ram Kirat Kamkar Vs Biseswar Nath
Patna High Court · AIR 1933 Patna 35
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4Penal Code, 1860 (IPC) — Section 499
High Courts30 Mar 1932
Ramjosh Marwari Vs Chandra Mandal and Others
Patna High Court · AIR 1933 Patna 146
High Courts29 Mar 1932
Harsamukhi Dasi Vs Parsuram Bidhar and Others
Patna High Court · AIR 1933 Patna 74
High Courts18 Mar 1932
Raja P.C. Lal Chaudhury Vs Haji Majidur Rahman and Others
Patna High Court · AIR 1933 Patna 19
High Courts15 Mar 1932
Karu Mahto and Others Vs Emperor
Patna High Court · AIR 1932 Patna 244 : 139 Ind. Cas. 585
Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts14 Mar 1932
Sawal Seth and Another Vs Emperor
Patna High Court · AIR 1933 Patna 144
Penal Code, 1860 (IPC) — Section 97
High Courts11 Mar 1932
Ramnath Mandal and Others Vs Atal Mandal and Others
Patna High Court · AIR 1933 Patna 128
High Courts10 Mar 1932
Kedar Nath Goenka Vs Chandra Mauleshwar Prasad Singh
Patna High Court · AIR 1932 Patna 228
Court Fees Act, 1870 — Section 28, 4, 5
High Courts09 Mar 1932
Hiralal Sarda and Others Vs Emperor
Patna High Court · AIR 1932 Patna 243
Criminal Procedure Code, 1898 (CrPC) — Section 120B, 193, 476
High Courts04 Mar 1932
Kameshwar Singh Bahadur Vs Ramjiwan Sahu and Another
Patna High Court · AIR 1932 Patna 237 : 139 Ind. Cas. 127
High Courts02 Mar 1932
Surajman Prasad Misra Vs Sadanand Misra and Others
Patna High Court · AIR 1932 Patna 346
Limitation Act, 1963 — Section 22(2)Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts02 Mar 1932
Muhammad Raza Vs Zamiruddin
Patna High Court · AIR 1932 Patna 355
Bengal Tenancy Act, 1885 — Section 148, 148(b1)