High Courts30 Aug 1932
Khundan Lal Singh and Others Vs Nafizuddin and Others
Patna High Court · AIR 1933 Patna 36
Bengal Tenancy Act, 1885 — Section 7, 7(1), 7(2)
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,615 of 2,798
High Courts30 Aug 1932
Nandkeshwar Prasad Sahi Vs Sita Saran Sahi
Patna High Court · (1932) 08 PAT CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts29 Aug 1932
Rameshwar Prasad Bhagat Vs Ram Ratan Ram and Others
Patna High Court · AIR 1932 Patna 359
High Courts29 Aug 1932
Jagannath Misra Vs Emperor
Patna High Court · AIR 1933 Patna 26
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts26 Aug 1932
Damri Choudhry and Another Vs Nathuni Mia and Others
Patna High Court · AIR 1933 Patna 145
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts25 Aug 1932
Domi Lal Sahu and Others Vs Bijoy Prasad Singh and Others
Patna High Court · AIR 1932 Patna 349
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 5
High Courts19 Aug 1932
Mt. Dharichhna Kuari and Others Vs Ramyad Kuari and Others
Patna High Court · AIR 1934 Patna 485
Bengal Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 78
High Courts19 Aug 1932
Ram Chander Pandey Vs Emperor
Patna High Court · AIR 1932 Patna 301
Criminal Procedure Code, 1898 (CrPC) — Section 250, 547
High Courts19 Aug 1932
Rajendra Prasad Missir and Others Vs Emperor
Patna High Court · AIR 1932 Patna 292
Criminal Law (Amendment) Act — Section 17(2)Penal Code, 1860 (IPC) — Section 143, 188
High Courts18 Aug 1932
Kalap Chaudhuri and Others Vs Sitab Chand and Others
Patna High Court · AIR 1932 Patna 330
High Courts16 Aug 1932
Janki Saran Sahi Vs Rambabadur Sahi and Another
Patna High Court · AIR 1932 Patna 343
High Courts16 Aug 1932
In Re: D, a Pleader
Patna High Court · AIR 1932 Patna 300
Criminal Law (Amendment) Act — Section 17(1)Legal Practitioners Act, 1879 — Section 14
High Courts16 Aug 1932
Ramlaik Rai and Others Vs Rajballam Rai and Others
Patna High Court · AIR 1933 Patna 581
Bengal Tenancy Act, 1885 — Section 17, 18
High Courts08 Aug 1932
Kesheo Prasad Singh Vs Ram Baran Chaubey
Patna High Court · AIR 1932 Patna 366 : AIR 1932 Patna 363
Bengal Tenancy Act, 1885 — Section 44, 44(c), 47
High Courts04 Aug 1932
Bijoy Singh Vs Raja Kirtyanand Singh and Others
Patna High Court · AIR 1932 Patna 342
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 86, 115
High Courts02 Aug 1932
Puna Mahton and Others Vs Emperor
Patna High Court · AIR 1932 Patna 315
Penal Code, 1860 (IPC) — Section 225B, 353
High Courts01 Aug 1932
Deonandan Prasad Vs Pirthi Narayan and Others
Patna High Court · AIR 1933 Patna 32
Bengal Tenancy Act, 1885 — Section 170, 278Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58