High Courts28 Nov 1932
Shivanandan Prasad Singh Vs Abdul Fateh Muhammad Reza
Patna High Court · AIR 1933 Patna 176
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,613 of 2,798
High Courts18 Nov 1932
Dhanukdhari Prashad Pandey and Others Vs Ramadhikari Missir
Patna High Court · AIR 1933 Patna 81
Court Fees Act, 1870 — Section 11, 28, 4
High Courts16 Nov 1932
Gayeshwar Prasad and Others Vs Musammat Bhagwati Kuer
Patna High Court · AIR 1933 Patna 612 : 148 Ind. Cas. 5
High Courts16 Nov 1932
Chhaterbijai Singh and Others Vs Damodar Das and Others
Patna High Court · AIR 1933 Patna 223
High Courts15 Nov 1932
Dulari Koeri Vs Fauzdar Khan and Another
Patna High Court · AIR 1933 Patna 179
Criminal Procedure Code, 1898 (CrPC) — Section 195(3), 476B
High Courts14 Nov 1932
Emperor Vs Ram Chandra Sahu
Patna High Court · AIR 1933 Patna 187
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 21, 21(4)
High Courts14 Nov 1932
Dhaju Mandal and Others Vs Emperor
Patna High Court · AIR 1933 Patna 112
Criminal Procedure Code, 1898 (CrPC) — Section 109, 110
High Courts10 Nov 1932
Sukha Sahu Vs Emperor
Patna High Court · AIR 1933 Patna 87
Child Marriage Restraint Act, 1929 — Section 6Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c), 438
High Courts10 Nov 1932
Jnanendra Prasad Bose and Another Vs Gopal Prasad Sen
Patna High Court · AIR 1933 Patna 204
Contempt of Courts Act, 1971 — Section 2(3)Penal Code, 1860 (IPC) — Section 175, 228
High Courts07 Nov 1932
Baijnath Sahay Vs Emperor
Patna High Court · AIR 1933 Patna 183
Penal Code, 1860 (IPC) — Section 415, 417
High Courts06 Nov 1932
Chouthmal Bhagirath Vs Jokhi Ram Suraj Mal
Patna High Court · AIR 1933 Patna 84
Provincial Insolvency Act, 1920 — Section 37, 51
High Courts03 Nov 1932
Basudeo Narain Vs Emperor
Patna High Court · AIR 1933 Patna 50
Criminal Law (Amendment) Act — Section 17, 17(1)
High Courts25 Oct 1932
Mrs. Gertrude Oates Vs Mrs. Millicent D''Silva
Patna High Court · AIR 1933 Patna 78
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Oct 1932
Srimati Sabitri Thakurain Vs Mrs. F.A. Savi and Others
Patna High Court · AIR 1933 Patna 306
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Oct 1932
Girwar Narayan Mahton and Others Vs Kamla Prasad and Others
Patna High Court · AIR 1933 Patna 104
Bengal Tenancy Act, 1885 — Section 103A, 106, 109
High Courts30 Sept 1932
Damodar Narayan Choudhury and Others Vs Emperor
Patna High Court · AIR 1933 Patna 40
Bengal Embankment Act, 1882 — Section 76, 76(b)
High Courts30 Sept 1932
Baghunath Pandey and Others Vs Emperor
Patna High Court · AIR 1933 Patna 96
Explosive Substances Act, 1908 — Section 4(b)Penal Code, 1860 (IPC) — Section 120(B), 395
High Courts27 Sept 1932
Kesho Prasad Singh Vs Jagdeo Lal
Patna High Court · AIR 1933 Patna 261
Bengal Tenancy Act, 1885 — Section 44(c), 47