High Courts13 Jan 1933
Mahadeo Lal Jwala Prasad and Others Vs Mt. Bibi Maniran and Others
Patna High Court · AIR 1933 Patna 281
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,612 of 2,798
High Courts12 Jan 1933
Zahiruddin Mohammad Vs Budhi Bibi and Others
Patna High Court · AIR 1933 Patna 292
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 380
High Courts03 Jan 1933
Madan Lal Briju Lal and Another Vs Emperor
Patna High Court · AIR 1934 Patna 113
Bihar and Orissa General Clauses Act, 1917 — Section 30Penal Code, 1860 (IPC) — Section 273
High Courts23 Dec 1932
Santokhi Beldar and Another Vs Emperor
Patna High Court · AIR 1933 Patna 149
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 149, 302
High Courts21 Dec 1932
Ram Kishun and Others Vs Niranjan Pande
Patna High Court · AIR 1933 Patna 285
Evidence Act, 1872 — Section 13, 13(b)Land Acquisition Act, 1894 — Section 30
High Courts20 Dec 1932
Muna Mahto and Others Vs Raghunath Mahto and Others
Patna High Court · AIR 1933 Patna 153
High Courts19 Dec 1932Dismissed
Ganpat Singh and others Vs Ahibaran Singh
Patna High Court · (1932) 12 PAT CK 0002
High Courts15 Dec 1932
J.H. Pattinson and Others Vs Bindhya Debi
Patna High Court · AIR 1933 Patna 196
Contract Act, 1872 — Section 73Lord Tenterdens Act — Section 28
High Courts15 Dec 1932
Ramchander Rai and others Vs Ram Belas Tewari
Patna High Court · (1932) 12 PAT CK 0003
High Courts15 Dec 1932
Uma Singh and Others Vs Emperor
Patna High Court · AIR 1933 Patna 242
Criminal Procedure Code, 1898 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 420
High Courts14 Dec 1932
Dhanukhdhari Singh and Another Vs Mt. Bibi Amma and Others
Patna High Court · AIR 1933 Patna 441
High Courts14 Dec 1932
Lalita Prasad Chaudhury and Others Vs Sarnam Singh and Others
Patna High Court · AIR 1933 Patna 165
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6
High Courts13 Dec 1932
Joint Agents, I.G.N. and Ry. Co. and R.S.N. Co. Ltd., Digha Vs Chandra Ketu Narain Singh
Patna High Court · AIR 1933 Patna 185
Bengal Ferries Act, 1885 — Section 16Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts12 Dec 1932
Bhagwat Sahay Vs Krishna Sahay and Others
Patna High Court · AIR 1933 Patna 203
High Courts09 Dec 1932
Mt. Janki Dai Vs Dwarka Nath Singh
Patna High Court · AIR 1933 Patna 219
Bengal Tenancy Act, 1885 — Section 61, 64
High Courts08 Dec 1932
Kali Prosad Singh Vs Makutdhari Prosad Sinha
Patna High Court · AIR 1933 Patna 155
Specific Relief Act, 1877 — Section 42
High Courts30 Nov 1932
Janki Mahton Vs Baij Nath Prasad Singh and Others
Patna High Court · AIR 1933 Patna 158
Bengal Tenancy Act, 1885 — Section 61
High Courts29 Nov 1932
Banwari Lal and Others Vs Shukrullah and Others
Patna High Court · AIR 1933 Patna 139
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Nov 1932
Rameshwar Bhagat and Another Vs Hari Prasad Bhagat and Others
Patna High Court · AIR 1933 Patna 445