High Courts09 Mar 1933
Mt. Shakal Kuer and Others Vs Parmanand and Others
Patna High Court · AIR 1933 Patna 523
Bengal Land Revenue Sales Act, 1859 — Section 13, 54
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,610 of 2,798
High Courts09 Mar 1933
Radha Madhab Jiu Thakur and Another Vs Rajendra Prasad Bose and Others
Patna High Court · AIR 1933 Patna 250
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100English Judicature Act, 1873 — Section 24(5), 56(b)
High Courts07 Mar 1933
Homeswar Singh and Others Vs Kameshwar Singh Bahadur
Patna High Court · AIR 1933 Patna 262
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts06 Mar 1933
Rajniti Prasad Singh and Others Vs Nrisingha Charan
Patna High Court · AIR 1933 Patna 293
Civil Procedure Code, 1908 (CPC) — Section 109(a)
High Courts06 Mar 1933
Tikan Chand Chaudhury Vs Sudarsan Trigunait and Others
Patna High Court · AIR 1933 Patna 263
Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts06 Mar 1933
Jagannath Mahadani and Others Vs Udhab Chandra Sinha and Others
Patna High Court · AIR 1933 Patna 259
Specific Relief Act, 1877 — Section 42
High Courts01 Mar 1933
Nakshetramali Dei Vs Brajasunder Das
Patna High Court · AIR 1933 Patna 647(1)
Succession Act, 1925 — Section 112, 136, 96
High Courts28 Feb 1933
Godai Mahato and Others Vs Debu and Others
Patna High Court · AIR 1933 Patna 248
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36, 47
High Courts24 Feb 1933
Baroda Debya Vs (Sreemati) Phutumani
Patna High Court · AIR 1933 Patna 276
Succession Act, 1925 — Section 299
High Courts23 Feb 1933
Ramlakhan Tiwari Vs Ramlagan Gosain and Others
Patna High Court · AIR 1933 Patna 449
High Courts21 Feb 1933
K.T. Keshan Vs Emperor
Patna High Court · AIR 1933 Patna 677(1)
Criminal Procedure Code, 1898 (CrPC) — Section 253, 446, 446(1)
High Courts21 Feb 1933
Chandra Nath Sahai and Others Vs Janki Prosad Sahu and Others
Patna High Court · AIR 1933 Patna 270
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts20 Feb 1933
Devji Goa and Others Vs Tricumji Jivandas and Others
Patna High Court · AIR 1933 Patna 239
Contract Act, 1872 — Section 253(10), 254Limitation Act, 1908 — Section 22(2)
High Courts20 Feb 1933
Burrakur Coal Co., Ltd. Vs Sachindra Mohan Ghosh
Patna High Court · AIR 1933 Patna 443
High Courts17 Feb 1933
Hari Charan Misra Vs Emperor
Patna High Court · AIR 1933 Patna 273
Criminal Procedure Code, 1898 (CrPC) — Section 196A(2)Penal Code, 1860 (IPC) — Section 467, 471
High Courts14 Feb 1933
Central Bank of India Ltd. Vs Sachindra Mohan Ghosh and Others
Patna High Court · AIR 1933 Patna 257
Civil Procedure Code, 1908 (CPC) — Section 73(1)(a)Transfer of Property Act, 1882 — Section 73, 73(3)
High Courts13 Feb 1933
Ramji Sahay and Others Vs Gopalji and Others
Patna High Court · AIR 1933 Patna 428
High Courts13 Feb 1933
Mt. Jalsi Kuar and Others Vs Emperor
Patna High Court · AIR 1933 Patna 471
Child Marriage Restraint Act, 1929 — Section 4, 6Government of India Act, 1915 — Section 67(2)(b)
High Courts10 Feb 1933
Secy. of State Vs Ramasray Singh and Others
Patna High Court · AIR 1933 Patna 430
Bengal Cess Act, 1880 — Section 24, 41, 5