High Courts18 Apr 1933
Deo Lal Mahton and Others Vs Emperor
Patna High Court · AIR 1933 Patna 440
Criminal Procedure Code, 1898 (CrPC) — Section 162, 172Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,609 of 2,798
High Courts11 Apr 1933
Jagatbandhu Dutta Vs Shayam Chand Bhole and Others
Patna High Court · AIR 1933 Patna 446
Contract Act, 1872 — Section 19
High Courts10 Apr 1933
Degan Mahto and Others Vs Kumar Kamakhya Narayan Singh and Others
Patna High Court · AIR 1933 Patna 504 : 148 Ind. Cas. 565
Chotanagpur Tenancy Act, 1908 — Section 127, 84(3)
High Courts03 Apr 1933
Ghasi gir and Another Vs Jamuna Proshad and Others
Patna High Court · AIR 1934 Patna 321 : 151 Ind. Cas. 138
Civil Procedure Code, 1908 (CPC) — Section 114, 92
High Courts31 Mar 1933
Ramdeyal Mahanti and Others Vs Pitam Bouri
Patna High Court · AIR 1933 Patna 269
High Courts31 Mar 1933
Jagernath Singh and Others Vs Ramjas Singh
Patna High Court · AIR 1933 Patna 584
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts28 Mar 1933
Ganpat Pujari Vs Kanaiyalal Marwari
Patna High Court · AIR 1933 Patna 246
Civil Procedure Code, 1908 (CPC) — Section 92, 92(a)
High Courts24 Mar 1933
Bhattoo Singh Vs Raghunandan Prasad Singh and Another
Patna High Court · AIR 1933 Patna 303
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 73
High Courts23 Mar 1933
Emperor Vs Baijnath Prasad and Another
Patna High Court · AIR 1933 Patna 305
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts22 Mar 1933
Kirtyanand Singh Bahadur and Others Vs Banarsi Prasad Chaudhury
Patna High Court · AIR 1933 Patna 248(1)
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 40, 47
High Courts22 Mar 1933
Abdul Jabbar Khan and Another Vs Gulab Khan and Others
Patna High Court · AIR 1933 Patna 288
Chotanagpur Tenancy Act, 1908 — Section 10B(1), 46
High Courts21 Mar 1933
Kesho Prasad Singh Vs Raghubir Prasad Singh
Patna High Court · AIR 1933 Patna 278
Civil Procedure Code, 1908 (CPC) — Section 60(1)(n)
High Courts21 Mar 1933
Sitaram Ahir and Others Vs Emperor
Patna High Court · AIR 1933 Patna 276(1)
Criminal Procedure Code, 1898 (CrPC) — Section 118, 123
High Courts21 Mar 1933
Gopinath Tewari and Another Vs Hiraman Bibi
Patna High Court · AIR 1933 Patna 515
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts21 Mar 1933
Basudev Narain Vs Padumnath Prasad and Others
Patna High Court · AIR 1933 Patna 277
Civil Procedure Code, 1908 (CPC) — Section 73, 73(2)
High Courts17 Mar 1933
Baldeo Prasad Vs Emperor
Patna High Court · AIR 1933 Patna 297
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c)Evidence Act, 1872 — Section 124Penal Code, 1860 (IPC) — Section 409
High Courts16 Mar 1933
Baijnath Marwari Vs Emperor
Patna High Court · AIR 1933 Patna 554
Penal Code, 1860 (IPC) — Section 406
High Courts16 Mar 1933
Jadunandan Singh Vs Srimati Savitri Devi and Others
Patna High Court · AIR 1933 Patna 236 : 143 Ind. Cas. 869
Bengal Land Revenue Sales Act, 1859 — Section 2, 3
High Courts15 Mar 1933
Joseph William Carroll Vs Joseph William Carroll
Patna High Court · AIR 1934 Patna 475
Divorce Act, 1869 — Section 7Matrimonial Causes Act, 1950 — Section 31
High Courts10 Mar 1933
Rajeshwari Prasad Singh Vs Brahmanand Lal and Another
Patna High Court · AIR 1933 Patna 279
Limitation Act, 1908 — Article 164Provincial Small Cause Courts Act, 1887 — Section 17