High Courts24 Jul 1933
Maharajadhiraj Kameshwar Singh Bahadur Vs Soney Misser and Others
Patna High Court · AIR 1933 Patna 529 : 148 Ind. Cas. 1199
Bengal Tenancy Act, 1885 — Section 30(6), 30(a)
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,607 of 2,798
High Courts24 Jul 1933
Appalswammy, East Paint Machanical Department Vs The Tata Iron and Steel Co. Ltd.
Patna High Court · 148 Ind. Cas. 210
Limitation Act, 1963 — Section 5
High Courts19 Jul 1933
Maharaja Kumar Gopal Saran Narain Singh Vs Chhakauri Lall
Patna High Court · AIR 1934 Patna 7 : 148 Ind. Cas. 375
High Courts19 Jul 1933
Amiri Singh and Another Vs Emperor
Patna High Court · AIR 1933 Patna 495
Penal Code, 1860 (IPC) — Section 423
High Courts18 Jul 1933
Rameshwar Singh Bahadur Vs Ramdhari Singh and Others
Patna High Court · AIR 1933 Patna 526
High Courts18 Jul 1933
Ram Brichh Lal and Others Vs Mahomed Saheb
Patna High Court · AIR 1933 Patna 542
Bengal Tenancy Act, 1885 — Section 30(b), 35, 52(b)
High Courts17 Jul 1933
Kesho Prasad Singh Vs Mahesardayal Missir and Others
Patna High Court · AIR 1933 Patna 607 : 148 Ind. Cas. 1087
Bengal Tenancy Act, 1885 — Section 188, 38
High Courts17 Jul 1933
Jyotindra Mohan Chakrabarty and Others Vs Kanai Mahto
Patna High Court · AIR 1934 Patna 66 : 148 Ind. Cas. 303
High Courts17 Jul 1933
Emperor Vs Ardali Mian and Others
Patna High Court · AIR 1933 Patna 496
Penal Code, 1860 (IPC) — Section 395
High Courts17 Jul 1933
Gopal Singh Vs Raghunath Singh and Others
Patna High Court · AIR 1933 Patna 499
High Courts13 Jul 1933
Iswar Chandra Bistu Vs Hariram Bistu and Others
Patna High Court · AIR 1933 Patna 472
High Courts12 Jul 1933
Aziz Ahmad, and Others Vs Alauddin Ahmad
Patna High Court · AIR 1933 Patna 485
Transfer of Property Act, 1882 — Section 107, 116, 53A
High Courts12 Jul 1933
Lakshi Prasad Singhania and Another Vs Ugrah Misra and Others
Patna High Court · 148 Ind. Cas. 39
Provincial Insolvency Act, 1920 — Section 6(g)
High Courts12 Jul 1933
E.C. Decruze Vs Mrs. L.T. Pitts
Patna High Court · AIR 1933 Patna 557
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, Order 9 Rule 3Limitation Act, 1963 — Article 164, 5
High Courts12 Jul 1933
Lakhi Prasad Singhania and Another Vs Ugrah Misra and Others
Patna High Court · AIR 1933 Patna 461
Provincial Insolvency Act, 1920 — Section 6(g)
High Courts11 Jul 1933
Fida Hussain Vs Sarfaraz Hussain
Patna High Court · AIR 1933 Patna 617
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 323, 504
High Courts10 Jul 1933
Hulas Narayan Mahto and Others Vs Khub Lal Mahto and Others
Patna High Court · AIR 1933 Patna 588
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts30 Jun 1933
Sachidanand Prasad Vs Emperor
Patna High Court · AIR 1933 Patna 488
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234Penal Code, 1860 (IPC) — Section 467
High Courts30 Jun 1933
Shahzad Khan Vs Emperor
Patna High Court · AIR 1933 Patna 513
Criminal Procedure Code, 1898 (CrPC) — Section 476Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 199
High Courts27 Jun 1933
Emperor Vs Kameshwar Lal and Others
Patna High Court · AIR 1933 Patna 481
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476