High Courts23 Jun 1933
Babuchand Teli Vs Emperor
Patna High Court · AIR 1933 Patna 689
Bihar and Orissa Excise Act, 1915 — Section 47(a), 48
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,608 of 2,798
High Courts22 Jun 1933
Susil Chandra Mukherji and Others Vs Sheikh Mian Mohammad Ahsan and Others
Patna High Court · AIR 1934 Patna 198
Limitation Act, 1963 — Section 19
High Courts22 Jun 1933
Raghunandan Lal Vs Emperor
Patna High Court · AIR 1934 Patna 156 : 151 Ind. Cas. 320
Criminal Procedure Code, 1898 (CrPC) — Section 195, 202, 476Penal Code, 1860 (IPC) — Section 465, 471
High Courts21 Jun 1933
Ganga Prasad Vs Emperor
Patna High Court · AIR 1933 Patna 493
Arms Act, 1959 — Section 19(e), 19(f), 20
High Courts20 Jun 1933
Bansidhar Modi Vs Emperor
Patna High Court · AIR 1933 Patna 698(1)
Criminal Law (Amendment) Act — Section 7(2)Criminal Procedure Code, 1898 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 145
High Courts20 Jun 1933
Emperor Vs Najibuddin and Others
Patna High Court · AIR 1933 Patna 589
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145, 60
High Courts20 Jun 1933
Bankey Lal Vs Rampadarath Singh
Patna High Court · AIR 1933 Patna 713
Civil Procedure Code, 1908 (CPC) — Section 139(c)Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B
High Courts27 Apr 1933
Emperor Vs Haradhan
Patna High Court · AIR 1933 Patna 517
Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts27 Apr 1933
Mahadeo Ram Vs Mohan Vikram Sah and Others
Patna High Court · AIR 1933 Patna 435
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 90
High Courts27 Apr 1933
Ramparekha Pande and Others Vs Mt. Ramjhari Kuer
Patna High Court · AIR 1933 Patna 690
Evidence Act, 1872 — Section 40, 42
High Courts27 Apr 1933
Abdul Aziz @ Zalim Khan Vs Emperor
Patna High Court · AIR 1933 Patna 508 : 148 Ind. Cas. 574
Criminal Procedure Code, 1898 (CrPC) — Section 300, 302, 304, 310, 374Penal Code, 1860 (IPC) — Section 99
High Courts27 Apr 1933
Emperor Vs Wajid Sheikh and Others
Patna High Court · AIR 1933 Patna 500
Evidence Act, 1872 — Section 114, 30Penal Code, 1860 (IPC) — Section 337, 395
High Courts26 Apr 1933
Harihar Singh Vs Upendranath Banarji
Patna High Court · AIR 1934 Patna 308
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts25 Apr 1933
Kumar Kamakhya Narain Singh Vs Ramraj Singh and Others
Patna High Court · AIR 1933 Patna 715
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 32(5)
High Courts25 Apr 1933
Sundar Mahton and Others Vs Mt. Rajhari Kuer and Others
Patna High Court · AIR 1933 Patna 498
Civil Procedure Code, 1908 (CPC) — Section 144, 2, 2(2)
High Courts24 Apr 1933
Jainarayan Ojha and Others Vs Hira Ojha and Others
Patna High Court · AIR 1933 Patna 464
High Courts22 Apr 1933
Sheodahin Chaudhury Vs Dasrath Dubey and Others
Patna High Court · AIR 1934 Patna 19 : 148 Ind. Cas. 512
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Apr 1933
MAHARAJADHIRAJ OF DARBHANGA Vs COMMISSIONER OF Income Tax.
Patna High Court · (1933) 1 ITR 206
Income Tax Act, 1961 — Section 22, 23, 26
High Courts21 Apr 1933
Madho Saran Singh Vs Manna Lal and Others
Patna High Court · AIR 1933 Patna 473
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 32 Rule 3(4)
High Courts18 Apr 1933
Ajab Lal Rai and another Vs Bhagawan Sahu
Patna High Court · (1933) 04 PAT CK 0002