High Courts10 Feb 1933
Emperor Vs Sitalu Ahir
Patna High Court · AIR 1933 Patna 273(1)
Criminal Procedure Code, 1898 (CrPC) — Section 307
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,611 of 2,798
High Courts07 Feb 1933
Sideshwari Prosad and Others Vs Ram Kumar Rai
Patna High Court · AIR 1933 Patna 234
Court Fees Act, 1870 — Article 1 Schedule 1, 12, 5
High Courts07 Feb 1933
Jiban-Ram Ramchander Vs Sagarmal Khemka
Patna High Court · AIR 1933 Patna 267
Contract Act, 1872 — Section 60Limitation Act, 1963 — Section 19
High Courts06 Feb 1933
Rai Bahadur Bansidhar Dhandhania and Others Vs Hazari Ram Marwari and Others
Patna High Court · 143 Ind. Cas. 542
Civil Procedure Code, 1908 (CPC) — Section 49
High Courts03 Feb 1933
Keshri Mull and Another Vs Sukan Ram
Patna High Court · AIR 1933 Patna 264
Civil Procedure Code, 1908 (CPC) — Section 66Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Feb 1933
Mohammad Nazim Khan and Others Vs Ramjivan Sahu and Others
Patna High Court · AIR 1934 Patna 106
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts01 Feb 1933
Birijraj Pandey Vs Deoki Ahir
Patna High Court · AIR 1934 Patna 175
Bengal Tenancy Act, 1885 — Section 163Civil Procedure Code, 1908 (CPC) — Section 103Evidence Act, 1872 — Section 114
High Courts01 Feb 1933
Moonga Lal, Keot and Others Vs Emperor
Patna High Court · AIR 1933 Patna 295
Criminal Procedure Code, 1898 (CrPC) — Section 188, 491Extradition Act, 1962 — Section 7
High Courts26 Jan 1933
Deonarain Singh and Others Vs Emperor
Patna High Court · AIR 1933 Patna 244
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 192(1)
High Courts26 Jan 1933
Lachman Lal Vs Munshi Mahton and Others
Patna High Court · AIR 1933 Patna 708
Evidence Act, 1872 — Section 115
High Courts23 Jan 1933
Tom Smith Vs Tata Iron and Steel Co. Ltd.
Patna High Court · AIR 1933 Patna 209
High Courts23 Jan 1933
Mt. Kuader Kuer and Another Vs Lachman Prasad Sahu and Others
Patna High Court · AIR 1933 Patna 644
High Courts23 Jan 1933
Rameshwar Chaudhury Marwari and Another Vs Purulia Municipality
Patna High Court · AIR 1933 Patna 193 : 143 Ind. Cas. 65
Bihar and Orissa Food Adulteration Act, 1919 — Section 33(1), 33(2)
High Courts21 Jan 1933
Kesho Prasad Singh Vs Madho Prasad Singh
Patna High Court · AIR 1933 Patna 608
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, 47
High Courts20 Jan 1933
Ramanand Singh Vs Damodar Prasad and Others
Patna High Court · AIR 1933 Patna 195 : 143 Ind. Cas. 64
High Courts19 Jan 1933
Lachminiya Thakurain Vs Emperor
Patna High Court · AIR 1933 Patna 272
Penal Code, 1860 (IPC) — Section 232, 235
High Courts19 Jan 1933
Jurawan Singh and Others Vs Ramsarekh Singh and Others
Patna High Court · AIR 1933 Patna 224
Bengal Tenancy Act, 1885 — Article 3 Schedule 3Criminal Procedure Code, 1898 (CrPC) — Section 145, 146Limitation Act, 1963 — Article 47
High Courts17 Jan 1933
Birkeshwar Narain Singh and Another Vs Ganesh Prasad Singh and Another
Patna High Court · AIR 1933 Patna 433
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1963 — Section 5
High Courts17 Jan 1933
Chandran and Others Vs Emperor
Patna High Court · AIR 1933 Patna 194
Criminal Procedure Code, 1898 (CrPC) — Section 106