High Courts05 Nov 1931
Bageshwari Ahir and Another Vs Emperor
Patna High Court · 139 Ind. Cas. 76
Penal Code, 1860 (IPC) — Section 215, 417, 420
COURT ARCHIVE
Patna High Court judgments
55,945 judgments · page 2,620 of 2,798
High Courts03 Nov 1931
Gudri Chaudhry Vs Emperor
Patna High Court · AIR 1932 Patna 213 : 139 Ind. Cas. 88
Criminal Procedure Code, 1898 (CrPC) — Section 108
High Courts02 Nov 1931
Emperor Vs Hazari Lal
Patna High Court · AIR 1932 Patna 156
Arms Act, 1959 — Section 19(f)Explosive Substances Act, 1908 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts13 Aug 1931
In Re: the Pleaders Ram Gobind Sinha Verma and Others
Patna High Court · AIR 1931 Patna 369
Legal Practitioners Act, 1879 — Section 12, 13, 6
High Courts13 Aug 1931
Bhola Prasad and Others Vs Ramkumar Marwari and Others
Patna High Court · AIR 1932 Patna 231 : 139 Ind. Cas. 13
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts13 Aug 1931
Dalip Narayan Singh and Another Vs Raghunandan Prasad
Patna High Court · AIR 1932 Patna 184
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Aug 1931
Raghunath Puri and Others Vs Emperor
Patna High Court · AIR 1932 Patna 72
Criminal Procedure Code, 1898 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 455
High Courts10 Aug 1931
Shaikh Abdul Rahim Vs Gobind Lal Singh and Others
Patna High Court · 139 Ind. Cas. 853
High Courts06 Aug 1931
Rambeas Tewari and Others Vs Akhauri Raj Mohan Sahay and Others
Patna High Court · AIR 1932 Patna 304
Bengal Tenancy Act, 1885 — Section 148
High Courts06 Aug 1931
Batuk Prasad Singh Vs Ambica Prasad Singh
Patna High Court · AIR 1932 Patna 238
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts06 Aug 1931
Mahesh Prasad Khatri Vs Mr. T. Smith and Another
Patna High Court · AIR 1933 Patna 130
Presidency Towns Insolvency Act, 1909 — Section 55
High Courts04 Aug 1931
Thakur Hirday Narayan Singh Vs Rao Maheshwari Prasad Singh
Patna High Court · AIR 1932 Patna 251 : 139 Ind. Cas. 198
Limitation Act, 1908 — Article 182
High Courts04 Aug 1931
Smith Vs Gokul Chandra Chakravarti
Patna High Court · AIR 1932 Patna 234 : 139 Ind. Cas. 74
Succession Act, 1925 — Section 212
High Courts04 Aug 1931
Saligram Singh and Others Vs Baijnath Singh
Patna High Court · AIR 1934 Patna 104
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts29 Jul 1931
Jagannath Acharya Goswami Vs A. Rajagopalachari and Another
Patna High Court · AIR 1931 Patna 411
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 196, 471
High Courts27 Jul 1931
Shaila Bala Devi Vs Ganganarayan Bhakat and Others
Patna High Court · 148 Ind. Cas. 353
Specific Relief Act, 1963 — Section 9
High Courts24 Jul 1931
Khantabala Debya and Another Vs Baijnath Marwari and Others
Patna High Court · AIR 1932 Patna 148
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts24 Jul 1931
Jhingur Raut and Others Vs Emperor
Patna High Court · AIR 1931 Patna 386
Penal Code, 1860 (IPC) — Section 143, 145, 379
High Courts22 Jul 1931
Bimala Prasad Kanjilal Vs Harekrishna Rai
Patna High Court · 139 Ind. Cas. 385
Chota Nagpur Tenancy Act, 1808 — Section 67
High Courts21 Jul 1931
Digamber Singh Vs Lengra Manjhi
Patna High Court · AIR 1933 Patna 52
Chotanagpur Tenancy Act, 1908 — Section 258, 64, 65