High Courts15 Dec 1933
Susil Chandra Mukherjee and Others Vs Sheikh Mian Mohammad Ashan and Others
Patna High Court · 148 Ind. Cas. 717
Limitation Act, 1963 — Section 19, 29
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,597 of 2,798
High Courts14 Dec 1933
Narsingh Sahay Vs Sheoparasan Singh and Others
Patna High Court · AIR 1934 Patna 176
High Courts14 Dec 1933
Nityanand Sahu Vs Radhacharan Sahu and Others
Patna High Court · 148 Ind. Cas. 434
Contract Act, 1872 — Section 132, 43
High Courts14 Dec 1933
Srikant Das and Another Vs Emperor
Patna High Court · AIR 1934 Patna 256
Police Act, 1949 — Section 4
High Courts13 Dec 1933
Srimati Haridasi Ghosh Vs Motihari Town Co-Operative Society
Patna High Court · 148 Ind. Cas. 730
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts12 Dec 1933
Hargobind Rai and Others Vs Dulhin Sanichra Kuer
Patna High Court · AIR 1934 Patna 146 : 148 Ind. Cas. 572
High Courts12 Dec 1933
Mt. Khodaijatul Kubra Vs Damodar Prasad and Others
Patna High Court · AIR 1934 Patna 188
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Dec 1933
T. H. Bird and Others Vs Emperor
Patna High Court · 151 Ind. Cas. 844
Penal Code, 1860 (IPC) — Section 352, 39, 411, 418, 438
High Courts08 Dec 1933
Shaikh Elahi Nuksh Vs Mahasahay Tarak Nath Ghosh
Patna High Court · AIR 1934 Patna 300 : 148 Ind. Cas. 671
High Courts08 Dec 1933
Dhirnarain Chand and Others Vs Maharajadhiraj Kameshwar Singh Bahadur
Patna High Court · 148 Ind. Cas. 740
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts08 Dec 1933
Tulsi Ahir and Others Vs Ram Das Sahu and Others
Patna High Court · AIR 1934 Patna 117
Bengal Tenancy Act, 1885 — Section 148A, 60
High Courts07 Dec 1933
Sarju Mahto and Others Vs Krishna Prasad Narayan Singh
Patna High Court · AIR 1934 Patna 195
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts06 Dec 1933
Dhir Narayan Chand and Others Vs (Maharajadhiraj) Kamesahwar Singh Bahadur
Patna High Court · AIR 1934 Patna 167
Bengal Tenancy Act, 1885 — Section 103B, 104HCivil Procedure Code, 1908 (CPC) — Section 103
High Courts06 Dec 1933
Jangli Mian Vs Emperor
Patna High Court · 148 Ind. Cas. 791
Penal Code, 1860 (IPC) — Section 111, 356, 366
High Courts05 Dec 1933
Deonarain Singh Vs Emperor
Patna High Court · AIR 1934 Patna 132 : 148 Ind. Cas. 519
Criminal Procedure Code, 1898 (CrPC) — Section 222Penal Code, 1860 (IPC) — Section 408
High Courts05 Dec 1933
Emperor Vs Guru Prasad Mukhtar
Patna High Court · AIR 1934 Patna 142
Criminal Procedure Code, 1898 (CrPC) — Section 107Legal Practitioners Act, 1879 — Section 14
High Courts04 Dec 1933
Musammat Bibi Fasiunnissa Vs Mangra Dhobi and Others
Patna High Court · AIR 1934 Patna 121 : 148 Ind. Cas. 757
Chotanagpur Tenancy Act, 1908 — Section 177
High Courts04 Dec 1933
Momuddin Misra Vs Surendra Kumar Roy
Patna High Court · AIR 1934 Patna 153
Bengal Tenancy Act, 1885 — Section 179, 67
High Courts02 Dec 1933
Mohendra Nath Sahu Vs Emperor
Patna High Court · 148 Ind. Cas. 437
Criminal Procedure Code, 1898 (CrPC) — Section 193, 195, 403Penal Code, 1860 (IPC) — Section 182