High Courts16 Nov 1933
Sheopartap Gulzarilal Firm Vs Murlidhar Ganpatram Firm
Patna High Court · AIR 1934 Patna 144
Contract Act, 1872 — Section 63
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,599 of 2,798
High Courts15 Nov 1933
Gorakh Prasad Srivastava Vs Jhari Shanker Sardar
Patna High Court · AIR 1934 Patna 284 : 148 Ind. Cas. 962
Civil Procedure Code, 1908 (CPC) — Section 107, 115
High Courts14 Nov 1933
Ramnagina Prasad Vs Bishwanath Prasad and Others
Patna High Court · AIR 1934 Patna 85
Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts14 Nov 1933
Parbati Kumari Vs Doman Manjhi and Others
Patna High Court · AIR 1934 Patna 80
Chotanagpur Tenancy Act, 1908 — Section 139, 67
High Courts13 Nov 1933
Thakur Kurmi Vs Lalji Misser and Another
Patna High Court · AIR 1934 Patna 81
Evidence Act, 1872 — Section 11, 13
High Courts10 Nov 1933
Ramroop Mahton and Others Vs Mano Mian and Others
Patna High Court · AIR 1934 Patna 86
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 147
High Courts10 Nov 1933
Harihar Singh and Others Vs Emperor
Patna High Court · AIR 1934 Patna 463
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 526
High Courts08 Nov 1933
Raja P.C. Lal Chaudhury Vs Gulzar Ali and Others
Patna High Court · AIR 1934 Patna 110
Bengal Patni Taluks Regulation, 1819 — Section 11Bengal Tenancy Act, 1885 — Section 167, 195
High Courts07 Nov 1933
Fakir Chand Sao Vs Emperor
Patna High Court · AIR 1934 Patna 199
Penal Code, 1860 (IPC) — Section 427
High Courts07 Nov 1933
Jagdeo Sahu and Others Vs Mahabir Prasad and Others
Patna High Court · AIR 1934 Patna 127
Transfer of Property Act, 1882 — Section 83, 92
High Courts07 Nov 1933
Abdullah Khalifa Vs Bichuk Gosain and Others
Patna High Court · AIR 1934 Patna 68
Registration Act, 1908 — Section 47, 50
High Courts07 Nov 1933
Ramkhelawan Choudhuri Vs Dunialal Chaudhuri and Others
Patna High Court · AIR 1934 Patna 74
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts05 Nov 1933
Dargahan Bibi Vs Jyoti Prasad Singh Deo
Patna High Court · AIR 1934 Patna 35
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 16
High Courts03 Nov 1933
Raj Kishore Prasad Narain Singh Vs Saligram Prasad and Others
Patna High Court · AIR 1934 Patna 215
High Courts03 Nov 1933
Kesho Prasad Vs Nandji Singh
Patna High Court · AIR 1934 Patna 302
Criminal Procedure Code, 1898 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 379United Provinces Land Revenue Act, 1901 — Section 29
High Courts30 Oct 1933
Amulya Krishna Ghosh Vs Putumani Debi and Others
Patna High Court · AIR 1934 Patna 62
Bengal Tenancy Act, 1885 — Section 65Chotanagpur Tenancy Act, 1908 — Section 60
High Courts30 Oct 1933
Mt. Rajmani Bibi and Others Vs Baldeo Das
Patna High Court · AIR 1934 Patna 244
Limitation Act, 1963 — Article 116, 20
High Courts30 Oct 1933
Amulay Krishna Ghosh Vs Putumani Debi and Another
Patna High Court · 151 Ind. Cas. 962
Bengal Tenancy Act, 1885 — Section 60, 65