High Courts01 Dec 1933
Mt. Chanda Bibi Vs Mohanram Sahu and Others
Patna High Court · AIR 1934 Patna 134
Transfer of Property Act, 1882 — Section 101, 8
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,598 of 2,798
High Courts01 Dec 1933
Secy. of State Vs Bara Lal Kandarp Nath Sah Deo and Others
Patna High Court · AIR 1934 Patna 168
Chotanagpur Tenancy Act, 1908 — Section 46Land Acquisition Act, 1894 — Section 18, 27(1)
High Courts01 Dec 1933
Bala Bux and Others Vs Nath Mull and Others
Patna High Court · AIR 1934 Patna 578
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1963 — Article 116
High Courts29 Nov 1933
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs MANAGER OF KATRAS ENCUMBERED ESTATE.
Patna High Court · (1934) 2 ITR 100
Income Tax Act, 1961 — Section 66
High Courts29 Nov 1933
Commissioner of Income Tax Vs Manager of Katras Encumbered Estate
Patna High Court · (1933) 11 PAT CK 0017
Income Tax Act, 1961 — Section 66
High Courts29 Nov 1933
Bipat Mahton Vs Kulpat Mahton and Others
Patna High Court · AIR 1934 Patna 498
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts23 Nov 1933
E.U.K. Guthrie (Or Sen) and Another Vs Emperor
Patna High Court · AIR 1934 Patna 200 : 148 Ind. Cas. 933
Criminal Procedure Code, 1898 (CrPC) — Section 275Penal Code, 1860 (IPC) — Section 275, 4, 419, 446, 500
High Courts22 Nov 1933
Lalji Singh and Others Vs Ramrup Singh and Another
Patna High Court · AIR 1934 Patna 148
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 116, 97
High Courts21 Nov 1933
Mohammad Waliur Rahman Vs Mt. Sita Kuer and Others
Patna High Court · AIR 1934 Patna 123
Bengal Tenancy Act, 1885 — Section 30(b), 60Land Registration Act, 1876 — Section 78
High Courts21 Nov 1933
Musammat Berunika Kuer Vs Francis Thakur
Patna High Court · AIR 1934 Patna 119 : 148 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts21 Nov 1933
Fazilat Hussain and Others Vs Ramkhelawan Koeri
Patna High Court · AIR 1934 Patna 282
High Courts21 Nov 1933
Pathal Singh and Others Vs Sheobachan Singh and Others
Patna High Court · AIR 1934 Patna 283
High Courts21 Nov 1933
Ram Prasad Singh Vs Mohan Mandal and Others
Patna High Court · AIR 1934 Patna 524
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts20 Nov 1933
Ramkishoon Pershad @ Bacha Babu Vs Emperor
Patna High Court · AIR 1934 Patna 232 : 148 Ind. Cas. 990
Criminal Procedure Code, 1898 (CrPC) — Section 222, 231, 234, 235, 409Penal Code, 1860 (IPC) — Section 222, 233, 234, 235, 236
High Courts20 Nov 1933
Kedar Nath Sahay Vs Emperor
Patna High Court · AIR 1934 Patna 114
Criminal Procedure Code, 1898 (CrPC) — Section 192Penal Code, 1860 (IPC) — Section 420
High Courts20 Nov 1933
Gudri Mahton Vs Jangi Mahton
Patna High Court · AIR 1934 Patna 154
Criminal Procedure Code, 1898 (CrPC) — Section 522, 522(1)
High Courts17 Nov 1933
Sheodhar Prasad Singh and Others Vs Ramdeo Prasad Singh and Others
Patna High Court · AIR 1934 Patna 229
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Nov 1933
Kapuri Sahu and Another Vs Mathura Das Marwari and Others
Patna High Court · AIR 1934 Patna 209 : 148 Ind. Cas. 972
Transfer of Property Act, 1882 — Section 73