High Courts03 Jan 1934
Kunja Behary Das and Others Vs Chintamoni Das and Others
Patna High Court · 148 Ind. Cas. 347
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,596 of 2,798
High Courts02 Jan 1934
Bhekdhari Mahton Vs Radhika Koer
Patna High Court · AIR 1934 Patna 648
Public Demands Recovery Act — Section 7, 8Transfer of Property Act, 1882 — Section 100
High Courts02 Jan 1934
Bimbadhar Patra and Another Vs Bhobani Behera
Patna High Court · AIR 1935 Patna 119 : 148 Ind. Cas. 329
High Courts02 Jan 1934
Mt. Prabhawati Kuar Vs Phulmani Bibi
Patna High Court · AIR 1928 Patna 145
Limitation Act, 1963 — Article 182
High Courts22 Dec 1933
Rameshwar Narain Singh Vs Pani Ram Modi and Others
Patna High Court · AIR 1934 Patna 217
Encumbered Estates Act, 1934 — Section 16, 5Transfer of Property Act, 1882 — Section 58
High Courts22 Dec 1933
Birendra Keshri Prasad and Narain Sahee Vs Bahuria Saraswati Kuer and Others
Patna High Court · AIR 1934 Patna 612
Transfer of Property Act, 1882 — Section 123, 95
High Courts21 Dec 1933
Narayan Jha Narone and Others Vs Jogni Prasad Jha and Others
Patna High Court · AIR 1934 Patna 184
Sonthal Parganas Act, 1855 — Section 2Suits Valuation Act, 1887 — Section 11
High Courts21 Dec 1933
Mt. Ramjhari Kuer and Others Vs Sheonarain Singh and Others
Patna High Court · AIR 1934 Patna 609
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 26
High Courts21 Dec 1933
Alauddin Ahmad Vs Aziz Ahmad and Others
Patna High Court · AIR 1934 Patna 369
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 107, 116
High Courts21 Dec 1933
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs SIR KAMESHWAR SINGH (MAHARAJA OF DARBHANGA.).
Patna High Court · (1934) 2 ITR 107
Income Tax Act, 1961 — Section 2, 4, 66
High Courts21 Dec 1933
Nilmoni Dora Vs Ripumandan Gountia
Patna High Court · AIR 1934 Patna 426
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Dec 1933
Suraj Narain Prasad Singh and Others Vs Emperor
Patna High Court · AIR 1934 Patna 181 : 148 Ind. Cas. 321
Criminal Procedure Code, 1898 (CrPC) — Section 250, 386, 423, 439, 87
High Courts21 Dec 1933
Mt. Urehan Kuer Vs Mt. Kabutri
Patna High Court · AIR 1934 Patna 204
Court Fees Act, 1870 — Section 7(iv)
High Courts21 Dec 1933
Musammat Urekhan Kuer Vs Musammat Kabutri
Patna High Court · 148 Ind. Cas. 579
Civil Procedure Code, 1908 (CPC) — Section 11, 15, 18, 19
High Courts21 Dec 1933
Mahadeo Prasad Singh and Others Vs Jagarnath Prasad and Others
Patna High Court · AIR 1934 Patna 173
Estates Partition Act, 1897 — Section 4, 7, 99
High Courts20 Dec 1933
Harekrishna Mallik and Others Vs Narsingh Das and Others
Patna High Court · 148 Ind. Cas. 333
Contract Act, 1872 — Section 263
High Courts20 Dec 1933
Krityanand Singh and Others Vs Dinu Manjhi and Others
Patna High Court · AIR 1934 Patna 234
Court Fees Act, 1870 — Section 7(4)(c)
High Courts20 Dec 1933
Ram Kishore Pande Vs Jagarnath Rai and Others
Patna High Court · AIR 1934 Patna 307 : 151 Ind. Cas. 255
High Courts15 Dec 1933
Mt. Jagtaram Kuer Vs Mt. Munder Kuer
Patna High Court · AIR 1934 Patna 240
Civil Procedure Code, 1908 (CPC) — Section 47Suits Valuation Act, 1887 — Section 11
High Courts15 Dec 1933
Mt. Lila Kuar Vs Bisunath Prasad Singh and Another
Patna High Court · AIR 1934 Patna 211