High Courts16 Feb 1934
Firm Sri Niwas Ram Kumar Vs Raghunath Prasad Sah and Others
Patna High Court · AIR 1934 Patna 540
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,594 of 2,798
High Courts16 Feb 1934
Hardayan Dass Vs Jagarnath
Patna High Court · AIR 1934 Patna 526
Provincial Insolvency Act, 1920 — Section 6(c), 6(g)
High Courts15 Feb 1934
Jai Sahu Vs Hadibandhu Behera and Another
Patna High Court · AIR 1934 Patna 462
High Courts14 Feb 1934
Joykrushna Mahapatra and Others Vs Radhakrushna Mahapatra
Patna High Court · AIR 1934 Patna 433
Transfer of Property Act, 1882 — Section 68, 68(a), 68(b)
High Courts14 Feb 1934
Nalinikanta Mukerji Vs Gobinda Ramanuje Das
Patna High Court · AIR 1934 Patna 458
Civil Procedure Code, 1908 (CPC) — Section 103Limitation Act, 1963 — Section 18
High Courts09 Feb 1934
Nrisingha Charan Nandy Vs Rajniti Parsad Singh and Others
Patna High Court · AIR 1934 Patna 292
Civil Procedure Code, 1908 (CPC) — Section 1(3), 17
High Courts08 Feb 1934
Pathak Bhaunath Singh and Others Vs Thakur Kedar Nath Singh and Others
Patna High Court · 148 Ind. Cas. 1180
Civil Procedure Code, 1908 (CPC) — Section 114, 132, 135, 136, 141
High Courts08 Feb 1934
Padma Charan Naik and Others Vs Asutosh Chandra Mitra and Others
Patna High Court · AIR 1934 Patna 439
High Courts06 Feb 1934
Chintamoni Rout and Another Vs Sriram Chandra Kar
Patna High Court · AIR 1934 Patna 422
High Courts05 Feb 1934Allowed
Srikrishna Sahu and another Vs Dhirja Mahto and another
Patna High Court · (1934) 02 PAT CK 0005
High Courts02 Feb 1934
Sri Rai and Another Vs Sheobeni Misser
Patna High Court · AIR 1934 Patna 289
Limitation Act, 1963 — Article 182
High Courts02 Feb 1934
F.E. Chrestien Vs Jaideo Prasad Rai
Patna High Court · AIR 1934 Patna 274
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts31 Jan 1934
Srimati Dulhin Phul Kuer Vs Titan Singh and Others
Patna High Court · 151 Ind. Cas. 614
Bengal Tenancy Act, 1885 — Section 102, 103B
High Courts31 Jan 1934
Dulhin Phulkuar Vs Titan Singh and Others
Patna High Court · AIR 1934 Patna 258
Bengal Tenancy Act, 1885 — Section 102, 103B, 193
High Courts29 Jan 1934
Muhammad Khalilur Hasan and Others Vs Janardan Prasad Singh and Others
Patna High Court · AIR 1934 Patna 264
High Courts24 Jan 1934
Deoraj Singh and Others Vs Ramjiwan Rai and Another
Patna High Court · AIR 1934 Patna 259
High Courts24 Jan 1934
Baramdeo Singh and Others Vs Lal Bahadur Sah
Patna High Court · AIR 1934 Patna 216
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts23 Jan 1934
Juthan Tewari and Others Vs Parasnath Singh and Another
Patna High Court · AIR 1934 Patna 270 : 151 Ind. Cas. 70
Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts22 Jan 1934
Jagdish Narain Vs Dhanushdhari Prasad
Patna High Court · AIR 1934 Patna 305
Criminal Procedure Code, 1898 (CrPC) — Section 143
High Courts15 Jan 1934
Radha Mohan Vs Mt. Wahidan
Patna High Court · AIR 1934 Patna 685
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55, 64