High Courts19 Mar 1934
(Syed Shah) Mohamed Usman Ghani Vs Govt. of Bihar and Orrisa
Patna High Court · AIR 1934 Patna 320
Press (Emergency Powers) Act, 1931 — Section 23, 7(3)
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,593 of 2,798
High Courts19 Mar 1934
(Babu) Murali Manohar Prasad Vs Emperor
Patna High Court · AIR 1934 Patna 344
Press (Emergency Powers) Act, 1931 — Section 7(3)Press and Registration of Books Act, 1867 — Section 5
High Courts16 Mar 1934
Makhu Sahu and Another Vs Kamta Prasad Sahu and Others
Patna High Court · AIR 1934 Patna 341
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 47
High Courts14 Mar 1934
Badruddin Khan Vs Bhagloo Koeri
Patna High Court · AIR 1934 Patna 555
Evidence Act, 1872 — Section 116
High Courts14 Mar 1934Dismissed
Prabhu Dayal Vs Commissioners of Arrah Municipality and another
Patna High Court · (1934) 03 PAT CK 0007
High Courts13 Mar 1934
Saukhi Sah and Others Vs Mahamaya Prasad Singh and Others
Patna High Court · AIR 1934 Patna 518
Transfer of Property Act, 1882 — Section 52
High Courts12 Mar 1934
Gourchandra Choudhuri and others Vs Sarat Kumari Debi and another
Patna High Court · (1934) 03 PAT CK 0021
High Courts08 Mar 1934
Emperor Vs Lachman Gangota and Others
Patna High Court · AIR 1934 Patna 424
Penal Code, 1860 (IPC) — Section 120B, 395, 402
High Courts07 Mar 1934
Dhanu Mahton Vs Ajodhiya Prasad Singh and Others
Patna High Court · AIR 1934 Patna 327
Contract Act, 1872 — Section 69
High Courts07 Mar 1934
Harisadhan Chaudhuri and Another Vs Teknarain Singh
Patna High Court · AIR 1934 Patna 438
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137, 139A
High Courts07 Mar 1934
Abdul Latif Mian Vs Debi Mahton
Patna High Court · AIR 1934 Patna 495
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 100
High Courts05 Mar 1934
Kameshwar Singh Bahadur Vs Faturi Missra and Others
Patna High Court · AIR 1934 Patna 339
Limitation Act, 1963 — Article 142
High Courts27 Feb 1934
Nanhak Ahir and Others Vs Emperor
Patna High Court · AIR 1934 Patna 309
Penal Code, 1860 (IPC) — Section 109, 395
High Courts26 Feb 1934Dismissed
Deobans Singh and others Vs Bahuria Chandra Kali Kuer
Patna High Court · (1934) 02 PAT CK 0020
High Courts26 Feb 1934Dismissed
Muktakeshi Patrani and others Vs Midnapur Zamindari Co. Ltd.
Patna High Court · (1934) 02 PAT CK 0006
High Courts23 Feb 1934
Nabakishore Dutt Vs Jagannath Ramanuj Das and Another
Patna High Court · AIR 1934 Patna 435
High Courts23 Feb 1934
Susil Chandra Sen and Another Vs Gobind Chandra Das and Another
Patna High Court · AIR 1934 Patna 431
High Courts20 Feb 1934Dismissed
Jainty Central Colliery Ltd. and another Vs Jagdish Prasad Singh
Patna High Court · (1934) 02 PAT CK 0004
High Courts19 Feb 1934
Manu Khan Vs Rai Sahib Sunder Singh
Patna High Court · 151 Ind. Cas. 835
Criminal Procedure Code, 1898 (CrPC) — Section 144, 4
High Courts19 Feb 1934
Manu Khan Vs Sunder Singh
Patna High Court · AIR 1934 Patna 313
Bengal Perries Act, 1885 — Section 7Criminal Procedure Code, 1898 (CrPC) — Section 144(4)