High Courts28 Jun 1934
Madan Sahu and Others Vs Emperor
Patna High Court · AIR 1934 Patna 553
Extradition Act, 1962 — Section 7(2), 8APenal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,591 of 2,798
High Courts12 Jun 1934
Mt. Ram Sakhia Vs Emperor
Patna High Court · AIR 1934 Patna 651
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 364, 381
High Courts08 Jun 1934
Dodraj Mahton and Others Vs Emperor
Patna High Court · AIR 1934 Patna 505
Penal Code, 1860 (IPC) — Section 143, 144, 379
High Courts29 May 1934
Jotindra Nath Mukharji and Others Vs Radha Krishna Budhia
Patna High Court · AIR 1934 Patna 548
Criminal Procedure Code, 1898 (CrPC) — Section 197, 438Penal Code, 1860 (IPC) — Section 500
High Courts25 May 1934
Emperor Vs Rashbehari Singh and Another
Patna High Court · AIR 1934 Patna 551
Criminal Procedure Code, 1898 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 376, 511
High Courts08 May 1934
(Babu) Gulab Rai Ghutghutia Vs (Babu) Mahendra Nath Sreemani
Patna High Court · (1934) 05 PAT CK 0001
High Courts19 Apr 1934
Bhikhari Singh Vs Emperor
Patna High Court · AIR 1934 Patna 561
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 120B
High Courts19 Apr 1934
Gauri Dutt Marwari Vs D.K. Dowring and Others
Patna High Court · AIR 1934 Patna 413 : 151 Ind. Cas. 683
Civil Procedure Code, 1908 (CPC) — Section 47Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 17, 420
High Courts19 Apr 1934
Masammat Dilraj Kuari Vs Rikheswar Ram Dube and Others
Patna High Court · AIR 1934 Patna 373 : 151 Ind. Cas. 419
High Courts18 Apr 1934
Mathura Singh and Others Vs Emperor
Patna High Court · AIR 1934 Patna 467
Penal Code, 1860 (IPC) — Section 147, 436
High Courts18 Apr 1934
(Piuns) Kantimohan and Others Vs Ramballabh Das
Patna High Court · AIR 1934 Patna 370
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Apr 1934
Commissioner of Income Tax Vs Gopal Sharan Narain Singh
Patna High Court · AIR 1934 Patna 384
Income Tax Act, 1961 — Section 6, 62(2), 7(1)
High Courts17 Apr 1934
Dhanna Mistry Vs Bengal Nagpur Railway Co., Ltd.
Patna High Court · AIR 1934 Patna 361 : 151 Ind. Cas. 380
Civil Procedure Code, 1908 (CPC) — Section 110Limitation Act, 1963 — Section 12, 4
High Courts17 Apr 1934
Commissioner of Income Tax, Bihar and Orissa Vs Captain Maharaj Kumar Gopal Saran Narain Singh
Patna High Court · 151 Ind. Cas. 477
Income Tax Act, 1961 — Section 12, 40, 6, 66, 7
High Courts17 Apr 1934
Harihar Prasad and Others Vs Municipal Commissioner
Patna High Court · AIR 1934 Patna 357
Bengal Municipal Act, 1884 — Section 85(a)
High Courts17 Apr 1934
COMMISSIONER OF Income Tax Vs GOPAL SHARAN NARAIN SINGH.
Patna High Court · (1934) 2 ITR 264
Income Tax Act, 1961 — Section 12, 4, 40, 6, 66
High Courts16 Apr 1934
Shah Najihuddin Ahmad Vs Amir Hasan Khan and Others
Patna High Court · AIR 1934 Patna 443
Civil Procedure Code, 1908 (CPC) — Section 92Religious Endowments Act, 1863 — Section 18
High Courts13 Apr 1934
R.C. Deb Vs Lachhmi Prosad Singh and Others
Patna High Court · AIR 1934 Patna 350
Bengal Tenancy Act, 1885 — Section 148A, 169
High Courts12 Apr 1934
Gaya Prasad Singh and Others Vs Ram Sarober Saran Singh and Others
Patna High Court · AIR 1934 Patna 471
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
High Courts12 Apr 1934
Kashi Nath Singh and Others Vs Nawab Alam Ara Begum and Others
Patna High Court · AIR 1934 Patna 346
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 144