High Courts10 Aug 1934
Bhabendra Chandra Roy Vs Ajodhya Chatterji and Others
Patna High Court · AIR 1934 Patna 605
Bengal Rent Recovery Act, 1885 — Section 6Evidence Act, 1872 — Section 167
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,589 of 2,798
High Courts10 Aug 1934
Leakat and Another Vs Dildar Ali Khan and Others
Patna High Court · AIR 1934 Patna 544
High Courts08 Aug 1934
Dhanpal Madrasi Vs Superintendent of Collieries
Patna High Court · AIR 1934 Patna 630
Workmens Compensation Act, 1923 — Section 3
High Courts08 Aug 1934
Sita Ram Singh Vs Suraj Sinha
Patna High Court · AIR 1934 Patna 559
Bengal Tenancy Act, 1885 — Section 49
High Courts08 Aug 1934
Abdul Aziz and Another Vs Libo Lohar and Another
Patna High Court · AIR 1934 Patna 541
Chotanagpur Tenancy Act, 1908 — Section 64(3)
High Courts07 Aug 1934
Raghunandan Prasad Singh and Others Vs Lalit Mohan Ghosh
Patna High Court · AIR 1934 Patna 542
Bengal Tenancy Act, 1885 — Section 38, 52
High Courts07 Aug 1934Dismissed
Sonabati Kumari Vs Kirtyanand Singh and others
Patna High Court · (1934) 08 PAT CK 0004
High Courts06 Aug 1934
Ganga Bhagat Vs Sokhi Ram
Patna High Court · AIR 1934 Patna 550
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Aug 1934
Mt. Annapurna Debi Vs Ashutosh Deo Ghatwal
Patna High Court · AIR 1934 Patna 545
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts03 Aug 1934
Jadubans Deo Vs Pandey Bansidhar
Patna High Court · AIR 1934 Patna 557
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts01 Aug 1934
Jugal Kishore Acharyya and Others Vs Kapil Chandra Acharyya
Patna High Court · AIR 1934 Patna 592
High Courts31 Jul 1934
Nrisingha Charan Nandy Vs Rajniti Prasad Singh and Others
Patna High Court · AIR 1934 Patna 564
Civil Procedure Code, 1908 (CPC) — Section 109, 115Santhal Parganas Settlement Regulations, 1872 — Section 5A
High Courts31 Jul 1934
Mukteswar Trigunait and Others Vs Barakar Coal Co., Ltd. and Others
Patna High Court · AIR 1934 Patna 546
Transfer of Property Act, 1882 — Section 107, 53A
High Courts28 Jul 1934
Thakur Prasad Marwari and Others Vs Chaman Ram Marwari and Others
Patna High Court · 174 Ind. Cas. 385
Registration Act, 1908 — Section 34, 36, 77
High Courts25 Jul 1934
Mahabir Singh and Others Vs Emperor
Patna High Court · AIR 1934 Patna 565
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 148
High Courts25 Jul 1934
Banarsi Prasad Chaudhury Vs Kirtyanand Singh Bahadur and Others
Patna High Court · AIR 1934 Patna 532
Civil Procedure Code, 1908 (CPC) — Section 48