High Courts15 Jan 1934
Jiwan beas and Another Vs Musammat Indra Kuar and Another
Patna High Court · AIR 1934 Patna 260 : 151 Ind. Cas. 699
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 2,595 of 2,798
High Courts11 Jan 1934
Rameshwar Lal and Others Vs Butto Kristo Rai and Others
Patna High Court · AIR 1934 Patna 653
Chotanagpur Tenancy Act, 1908 — Section 175
High Courts11 Jan 1934
Musan Mahton and Others Vs Central Co-operative Bank and Others
Patna High Court · AIR 1934 Patna 290
Co-operative Societies Act, 1912 — Section 42(6)
High Courts11 Jan 1934
Chairman, Dhanbad Municipality Vs Janeswar Bhakat and Others
Patna High Court · AIR 1934 Patna 83 : 148 Ind. Cas. 918
Bihar and Orissa Municipal Act, 1922 — Section 82(1)(a), 86
High Courts10 Jan 1934
Jagdeo Singh and Others Vs Mahendra Singh
Patna High Court · AIR 1934 Patna 287
Bengal Tenancy Act, 1885 — Section 102, 103B
High Courts05 Jan 1934
Sheoprasad Sahu and Another Vs Deocharan Sahu and Others
Patna High Court · AIR 1934 Patna 212 : 151 Ind. Cas. 188
High Courts05 Jan 1934
Ramchandar Lal Vs Emperor
Patna High Court · AIR 1934 Patna 316(1)
Criminal Procedure Code, 1898 (CrPC) — Section 137
High Courts05 Jan 1934
(Mahant) Ram Prakash Das and Another Vs Banlcey Behari Lal and Others
Patna High Court · AIR 1934 Patna 394
High Courts05 Jan 1934
Sheodahin Tiwari Vs Ramjanam Tiwari
Patna High Court · AIR 1934 Patna 202 : 148 Ind. Cas. 549
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts05 Jan 1934
Krishna Prasad Vs Pratap Narayan
Patna High Court · AIR 1934 Patna 608
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Jan 1934
Santokhi Misser and Another Vs Siro Jha and Others
Patna High Court · AIR 1934 Patna 301 : 151 Ind. Cas. 55
Transfer of Property Act, 1882 — Section 53, 54
High Courts04 Jan 1934
Sapneswar Pati and Others Vs Brundaban Panda and Others
Patna High Court · 148 Ind. Cas. 429
High Courts03 Jan 1934
Ramhary Pal and Others Vs Nidhi Mahanti and Others
Patna High Court · AIR 1934 Patna 420
Limitation Act, 1963 — Section 2, 2(5), 26
High Courts03 Jan 1934
Kunja Behari Das and Others Vs Chintamoni Das and Others
Patna High Court · AIR 1934 Patna 425
Civil Procedure Code, 1908 (CPC) — Section 88Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts03 Jan 1934
Lachminarayan Tekriwala and Others Vs Jogesh Chandra Lahare and Another
Patna High Court · AIR 1934 Patna 266
Limitation Act, 1963 — Section 12(2), 3
High Courts03 Jan 1934
Ramhary Pal and Others Vs Nidhi Mahanty and Others
Patna High Court · 148 Ind. Cas. 431
Limitation Act, 1963 — Section 2, 26
High Courts03 Jan 1934
Rasananda Rath Vs Ratha Sahu
Patna High Court · AIR 1935 Patna 122 : 148 Ind. Cas. 334
High Courts03 Jan 1934
Ishwari Prasad Singh and Others Vs Raghubans Lal and Others
Patna High Court · AIR 1934 Patna 225
Civil Procedure Code, 1908 (CPC) — Section 151