High Courts05 Jun 1931
Ganesh Mahto and Others Vs Shib Charan Mahata and Others
Patna High Court · AIR 1931 Patna 305
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,495 of 2,660
High Courts04 Jun 1931
Abdul Muhammad Khan Vs Mahananda Upadhyaya
Patna High Court · (1931) 06 PAT CK 0006
Evidence Act, 1872 — Section 91
High Courts02 Jun 1931
Mukhdeo Singh and Another Vs Harakh Narayan Singh and Others
Patna High Court · AIR 1931 Patna 285
Limitation Act, 1963 — Article 132, 132 Schedule 1, 182
High Courts02 Jun 1931
Sachindra Mohan Ghose Vs Ramjash Agarwalla
Patna High Court · AIR 1932 Patna 97
Registration Act, 1908 — Section 17, 17(2)(vi)
High Courts02 Jun 1931
Ram Bilas Singh and Another Vs Birich Singh and Others
Patna High Court · AIR 1932 Patna 60
High Courts22 May 1931
Prithvi Chand Vs Satya Kinkar Das
Patna High Court · AIR 1932 Patna 168
Civil Procedure Code, 1908 (CPC) — Section 42
High Courts21 May 1931
Deb Lal Singh Deo Vs Nanda Lal Mahata and Another
Patna High Court · 139 Ind. Cas. 579
High Courts21 May 1931
Baijnath Jugelkishore Vs Manindra Chandra Nandi and Another
Patna High Court · AIR 1931 Patna 436
Limitation Act, 1963 — Article 142, 144
High Courts21 May 1931
Sm. Purnima Debya and Another Vs Nand Lal Ojha and Others
Patna High Court · AIR 1932 Patna 105
Chotanagpur Tenancy Act, 1908 — Section 111(1), 83(1)Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 May 1931
Supan Sahu Vs Tulsi Singh
Patna High Court · AIR 1932 Patna 143
Chota Nagpur Encumbered Estates Act, 1876 — Section 12A, 12A(1)(a), 12A(3)
High Courts20 May 1931
Brijbhusan Pande and Others Vs Ramjanam Kuer
Patna High Court · AIR 1932 Patna 324
Negotiable Instruments Act, 1881 (NI) — Section 118, 20Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 May 1931
Basant Lal Ramjidas Vs Commissioner of Income Tax
Patna High Court · AIR 1932 Patna 103
Income Tax Act, 1961 — Section 66(2)
High Courts20 May 1931
Khitnarain Sahi and Others Vs Surju Seth and Others
Patna High Court · AIR 1931 Patna 364
Chota Nagpur Encumbered Estates Act, 1876 — Section 12ACivil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts20 May 1931
Ramlakhan Chaudhury Vs Emperor
Patna High Court · AIR 1932 Patna 126
Penal Code, 1860 (IPC) — Section 147, 148, 304
High Courts19 May 1931
Mt. Budha Kuer Vs Mt. Sahodra Kuer and Others
Patna High Court · AIR 1931 Patna 367
High Courts18 May 1931
Raghunath Puri and Others Vs Prem Narain Puri
Patna High Court · AIR 1931 Patna 347
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts18 May 1931
Sharafat Karim and Others Vs Harangi Singh and Another
Patna High Court · AIR 1931 Patna 417
Bengal Land Registration Act, 1876 — Section 78Bengal Tenancy Act, 1885 — Section 60
High Courts15 May 1931
Phekan Singh and Another Vs Emperor
Patna High Court · AIR 1931 Patna 345
Evidence Act, 1872 — Section 7Penal Code, 1860 (IPC) — Section 323, 324
High Courts15 May 1931
Gokul Krishna Banerji and Another Vs Secy. of State
Patna High Court · AIR 1932 Patna 134
Land Acquisition Act, 1894 — Section 25(2)Limitation Act, 1963 — Section 11
High Courts13 May 1931
Mohan Lal Jha and Others Vs Kameshwar Singh Bahadur of Darbhanga
Patna High Court · AIR 1933 Patna 175