High Courts06 Aug 1931
Batuk Prasad Singh Vs Ambica Prasad Singh
Patna High Court · AIR 1932 Patna 238
Civil Procedure Code, 1908 (CPC) — Section 2
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,493 of 2,660
High Courts06 Aug 1931
Mahesh Prasad Khatri Vs Mr. T. Smith and Another
Patna High Court · AIR 1933 Patna 130
Presidency Towns Insolvency Act, 1909 — Section 55
High Courts04 Aug 1931
Thakur Hirday Narayan Singh Vs Rao Maheshwari Prasad Singh
Patna High Court · AIR 1932 Patna 251 : 139 Ind. Cas. 198
Limitation Act, 1908 — Article 182
High Courts04 Aug 1931
Smith Vs Gokul Chandra Chakravarti
Patna High Court · AIR 1932 Patna 234 : 139 Ind. Cas. 74
Succession Act, 1925 — Section 212
High Courts04 Aug 1931
Saligram Singh and Others Vs Baijnath Singh
Patna High Court · AIR 1934 Patna 104
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts29 Jul 1931
Jagannath Acharya Goswami Vs A. Rajagopalachari and Another
Patna High Court · AIR 1931 Patna 411
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 196, 471
High Courts24 Jul 1931
Khantabala Debya and Another Vs Baijnath Marwari and Others
Patna High Court · AIR 1932 Patna 148
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts24 Jul 1931
Jhingur Raut and Others Vs Emperor
Patna High Court · AIR 1931 Patna 386
Penal Code, 1860 (IPC) — Section 143, 145, 379
High Courts22 Jul 1931
Bimala Prasad Kanjilal Vs Harekrishna Rai
Patna High Court · 139 Ind. Cas. 385
Chota Nagpur Tenancy Act, 1808 — Section 67
High Courts21 Jul 1931
Digamber Singh Vs Lengra Manjhi
Patna High Court · AIR 1933 Patna 52
Chotanagpur Tenancy Act, 1908 — Section 258, 64, 65
High Courts21 Jul 1931
Goberdhan Gorain Vs Shibakali and Others
Patna High Court · AIR 1932 Patna 257
Chotanagpur Tenancy Act, 1908 — Section 139, 139A
High Courts21 Jul 1931
Amirchand and Others Vs Moti Pande and Others
Patna High Court · AIR 1931 Patna 434
High Courts20 Jul 1931
Narku Mahton and Others Vs (Kumar) Kamakhya Narayan Singh
Patna High Court · AIR 1932 Patna 217
High Courts17 Jul 1931
Sri Chandra Chur Deo Vs Musammat Shyam Kumari
Patna High Court · 139 Ind. Cas. 397
Civil Procedure Code, 1908 (CPC) — Section 47, 50, 53
High Courts17 Jul 1931
Bhudaram Marwari and Others Vs Udai Narayan and Others
Patna High Court · AIR 1932 Patna 12
Contract Act, 1872 — Section 70
High Courts17 Jul 1931
(Sri) Chandra Chur Deo Vs Mt. Shyam Kumari
Patna High Court · AIR 1932 Patna 261
Statute Law Revision Act, 1861 — Section 22, 23
High Courts16 Jul 1931
Braham Kishun Narain Deo Vs Harihar Munder
Patna High Court · AIR 1932 Patna 253 : 139 Ind. Cas. 202
High Courts16 Jul 1931
Garib Mian Thikadar Vs Mohammad Habibul Rahman
Patna High Court · AIR 1933 Patna 210
High Courts15 Jul 1931
Maharajadhiraj Kameshwar Singh Bahadur Vs Beni Madho Singh and Others
Patna High Court · AIR 1931 Patna 422
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Limitation Act, 1963 — Article 182, 3
High Courts07 Jul 1931
N.W. Ry. Co. and Others Vs Dwarka Ram Srikishun Ram
Patna High Court · AIR 1931 Patna 393
Civil Procedure Code, 1908 (CPC) — Section 79, 80Provincial Small Cause Courts Act, 1887 — Section 25