High Courts12 Feb 1932
Ruplal Agarwahi Vs Dhansar Goal Co. and Others
Patna High Court · AIR 1933 Patna 49
Arbitration Act, 1940 — Section 3Civil Procedure Code, 1908 (CPC) — Section 115Companies Act, 1882 — Section 152
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,491 of 2,660
High Courts04 Feb 1932
Syed Mohammad Ismail Vs Janaki Saran Singh and Others
Patna High Court · AIR 1932 Patna 275
High Courts03 Feb 1932
Sheshaiyer Rajamanner Aiyer Vs Madanmohan Patnaik
Patna High Court · 139 Ind. Cas. 843
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts29 Jan 1932
Sheogobind Ram Vs Mt. Kishunbansi Kuer
Patna High Court · AIR 1932 Patna 222
Limitation Act, 1963 — Article 177
High Courts29 Jan 1932
Kaulashia and Another Vs Emperor
Patna High Court · AIR 1933 Patna 142
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 228
High Courts29 Jan 1932
Jadunandan Prasad Bhagat and Another Vs Wajid Ali Mian and Another
Patna High Court · AIR 1932 Patna 326
High Courts28 Jan 1932
Brajasunder Das Vs Radha Prasad Bhagat
Patna High Court · AIR 1932 Patna 306
Limitation Act, 1963 — Article 182 Schedule 1
High Courts28 Jan 1932
Rameshwar Singh Bahadur Vs Ram Charan Shhu and Others
Patna High Court · AIR 1932 Patna 327
High Courts28 Jan 1932
Mrs. Hanna Estellee Dear Christian Vs Colin Macgregor Dear Murray
Patna High Court · AIR 1933 Patna 135 : 148 Ind. Cas. 305
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts27 Jan 1932
Hikayat Singh Vs Emperor
Patna High Court · AIR 1932 Patna 209
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 324
High Courts14 Jan 1932
J. Agarwala Vs Emperor
Patna High Court · AIR 1932 Patna 188
Factories Act, 1948 — Section 41(h), 41(j)
High Courts11 Jan 1932
Bank of Bihar Ltd. Vs Ramghulam Singh and Another
Patna High Court · AIR 1933 Patna 207 : 143 Ind. Cas. 43
Civil Procedure Code, 1908 (CPC) — Section 2, 31, 34
High Courts11 Jan 1932
Jitan Singh Vs Secy. of State and Another
Patna High Court · AIR 1933 Patna 62
High Courts08 Jan 1932
Nitai Dutta Vs Bishun Lal Sao
Patna High Court · AIR 1932 Patna 255 : 139 Ind. Cas. 810
High Courts06 Jan 1932
Bideshi Mian and Others Vs Emperor
Patna High Court · AIR 1932 Patna 155
Criminal Tribes Act, 1911 — Section 3, 4
High Courts22 Dec 1931
Bacha Singh Vs Daro Singh
Patna High Court · AIR 1932 Patna 284
Bengal Tenancy Act, 1885 — Section 148A, 158B(2), 167
High Courts17 Dec 1931
Brahmadeo Bharthi Vs Ramanand Brahmachari
Patna High Court · AIR 1933 Patna 70
High Courts16 Dec 1931
Corporation of Municipal Commissioners of Ranchi Vs Musammat Mungia
Patna High Court · 139 Ind. Cas. 104
Presidency Small Cause Courts Act, 1882 — Section 15
High Courts16 Dec 1931
Corporation of Municipal Commissioners Vs Mt. Mungia
Patna High Court · AIR 1932 Patna 220
Presidency Small Cause Courts Act, 1882 — Section 15