COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,490 of 2,660

High Courts04 Mar 1932

Simon Lakra Vs Mt. Sugan Bakhla

Patna High Court · AIR 1932 Patna 345

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High Courts02 Mar 1932

Surajman Prasad Misra Vs Sadanand Misra and Others

Patna High Court · AIR 1932 Patna 346

Limitation Act, 1963 — Section 22(2)Negotiable Instruments Act, 1881 (NI) — Section 78

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High Courts02 Mar 1932

Muhammad Raza Vs Zamiruddin

Patna High Court · AIR 1932 Patna 355

Bengal Tenancy Act, 1885 — Section 148, 148(b1)

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High Courts01 Mar 1932

Mahabir Tewary and Another Vs Chhathu Tewary and Another

Patna High Court · AIR 1932 Patna 170(1)

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High Courts01 Mar 1932

Nageshwar Prasad Vs Jai Bahadur Singh

Patna High Court · AIR 1932 Patna 357

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts01 Mar 1932

Ram Prasad Gupta and Others Vs Ramkishun Prasad

Patna High Court · AIR 1932 Patna 177

Religious Endowments Act, 1863 — Section 14, 18

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High Courts29 Feb 1932

Jamuna Prosad Singh Vs (Bahuria) Ram Sakhi Kuer and Another

Patna High Court · AIR 1933 Patna 24

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts25 Feb 1932

Narsingh Mahton and Others Vs Nirpat Singh and Others

Patna High Court · AIR 1932 Patna 313

Contract Act, 1872 — Section 135, 139

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High Courts24 Feb 1932

Deo Narayan Misra Vs Bhajan Mahton and Others

Patna High Court · AIR 1932 Patna 221

Bengal Tenancy Act, 1885 — Section 188, 30(b)

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High Courts24 Feb 1932

Matte Mandal and Others Vs Emperor

Patna High Court · AIR 1932 Patna 189

Penal Code, 1860 (IPC) — Section 147, 304, 99

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High Courts24 Feb 1932

Secretary of State Vs Jamuna Das

Patna High Court · AIR 1932 Patna 311

Civil Procedure Code, 1908 (CPC) — Section 60

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High Courts22 Feb 1932

Kalu Ram and Others Vs Sheonand Rai Jokhi Ram

Patna High Court · AIR 1932 Patna 323

Civil Procedure Code, 1908 (CPC) — Section 42

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High Courts22 Feb 1932

Chotu Hajjam and Others Vs Emperor

Patna High Court · AIR 1932 Patna 214

Criminal Procedure Code, 1898 (CrPC) — Section 59Penal Code, 1860 (IPC) — Section 147, 225

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High Courts19 Feb 1932

Md. Abdul Matin and Others Vs Mt. Bibi Hamidan

Patna High Court · AIR 1932 Patna 329

Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 5

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High Courts17 Feb 1932

Raghunath Thakur and Others Vs Emperor

Patna High Court · AIR 1932 Patna 224

Penal Code, 1860 (IPC) — Section 323, 325, 430

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High Courts16 Feb 1932

Benares Bank Ltd. Vs Krishna Das and Others

Patna High Court · AIR 1932 Patna 206 : 139 Ind. Cas. 83

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High Courts16 Feb 1932

Rajendra Narayana Singh Deo and Others Vs Bihari Lal Chakravarthy and Others

Patna High Court · AIR 1932 Patna 157

Chotanagpur Tenancy Act, 1908 — Section 83Evidence Act, 1872 — Section 35

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High Courts15 Feb 1932

Ghyasuddin Ahmad and Others Vs Emperor

Patna High Court · AIR 1932 Patna 215

Penal Code, 1860 (IPC) — Section 148, 149, 324

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High Courts15 Feb 1932

Banarsi Prasad Vs Hare Kishun Radhey Kishun

Patna High Court · AIR 1932 Patna 317

Civil Procedure Code, 1908 (CPC) — Section 144, 151

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High Courts15 Feb 1932

Bindeshwari Prasad and Others Vs Nanhku Mahton and Others

Patna High Court · AIR 1932 Patna 179

Bengal Tenancy Act, 1885 — Section 30, 30(6), 30(a)

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