COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,488 of 2,660

High Courts04 Aug 1932

Gopalji Chaudhuri Vs Sumrit Mandar

Patna High Court · AIR 1933 Patna 89

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High Courts02 Aug 1932

Puna Mahton and Others Vs Emperor

Patna High Court · AIR 1932 Patna 315

Penal Code, 1860 (IPC) — Section 225B, 353

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High Courts01 Aug 1932

Deonandan Prasad Vs Pirthi Narayan and Others

Patna High Court · AIR 1933 Patna 32

Bengal Tenancy Act, 1885 — Section 170, 278Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58

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High Courts29 Jul 1932

(Thakur) Bageshwari Charan Singh Vs Bindeshwari Charan Singh and Others

Patna High Court · AIR 1932 Patna 337

Chotanagpur Tenancy Act, 1908 — Section 47Limitation Act, 1963 — Section 19

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High Courts29 Jul 1932

Sital Prasad Shukul and Another Vs Babu Lal Shukul and Another

Patna High Court · AIR 1932 Patna 309

Limitation Act, 1963 — Section 14

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High Courts28 Jul 1932

Ram Autar Shukul Vs Baldeo Shukul

Patna High Court · AIR 1932 Patna 352

Civil Procedure Code, 1908 (CPC) — Section 103

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High Courts28 Jul 1932

Bashist Narain Sahi and Others Vs Sia Ramchandra Sahi and Others

Patna High Court · AIR 1933 Patna 126

Succession Act, 1925 — Section 111, 124

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High Courts26 Jul 1932

Ramjanam Singh and Others Vs Rambaran Singh and Others

Patna High Court · AIR 1933 Patna 302

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts25 Jul 1932

Mt. Chamela Kuar Vs Pursottam Das and Others

Patna High Court · AIR 1932 Patna 308

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High Courts28 Jun 1932

Emperor Vs Rashbehari Lal and Others

Patna High Court · AIR 1932 Patna 302

Penal Code, 1860 (IPC) — Section 148, 149, 302

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High Courts21 Jun 1932

Emperor Vs Rafi Mian

Patna High Court · AIR 1932 Patna 246 : 139 Ind. Cas. 885

Criminal Procedure Code, 1898 (CrPC) — Section 263, 299, 3, 307, 423Penal Code, 1860 (IPC) — Section 302

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High Courts14 Jun 1932

Birdhi Chand Jaipuria Vs Darbari Jayaswal and Others

Patna High Court · AIR 1932 Patna 276

Penal Code, 1860 (IPC) — Section 147, 186

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High Courts13 Jun 1932

Abdul Rauf Vs Banarsi Lal

Patna High Court · AIR 1932 Patna 281 : 139 Ind. Cas. 493

Bihar and Orissa Mining Settlements Act, 1920 — Section 19(1), 26(3)

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High Courts05 May 1932

Chaturbhuj Singh Vs Sarada Charan Guha and Others

Patna High Court · AIR 1933 Patna 6

Estates Partition Act, 1897 — Section 94Public Demands Recovery Act — Section 3(2)

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High Courts05 May 1932

Kakraul Co-operative Society Vs Durganand Jha and Others

Patna High Court · AIR 1933 Patna 132

Civil Procedure Code, 1908 (CPC) — Section 115, 148, 151

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High Courts05 May 1932

Nathuni Thakur Vs Ramsaran Singh

Patna High Court · AIR 1932 Patna 225 : 139 Ind. Cas. 191

Bengal Tenancy Act, 1885 — Section 30(b), 35

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High Courts04 May 1932

Nrisingha Charan Nandy Chowdhry Vs Rajniti Prasad Singh and Others

Patna High Court · AIR 1932 Patna 360

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High Courts04 May 1932

Gulab Chand Ranka and Another Vs Musammat Kalabati Sarkarin

Patna High Court · AIR 1932 Patna 321 : 139 Ind. Cas. 903

Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153

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High Courts03 May 1932

Sripat Singh and Others Vs Naresh Chandra Base and Others

Patna High Court · AIR 1932 Patna 332

Evidence Act, 1872 — Section 111(i), 92

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High Courts27 Apr 1932

Motiram Rosan Lal Coal Co. Ltd. Vs Commissioner of Income Tax

Patna High Court · AIR 1933 Patna 28

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