High Courts02 Sept 1932
Batisa Singh and Others Vs Emperor
Patna High Court · AIR 1932 Patna 335
Penal Code, 1860 (IPC) — Section 147, 347
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,487 of 2,660
High Courts02 Sept 1932
Radha Kishun Marwari Vs Emperor
Patna High Court · AIR 1932 Patna 293
Evidence Act, 1872 — Section 25
High Courts01 Sept 1932
Jogendra Narain Singh and Another Vs Radha Prosad Singh and Another
Patna High Court · AIR 1932 Patna 319
Court Fees Act, 1870 — Article 17(6), 7(5)(d)
High Courts31 Aug 1932
Tarini Mahton Vs Emperor
Patna High Court · AIR 1932 Patna 334
Penal Code, 1860 (IPC) — Section 376Whipping Act, 1909 — Section 5
High Courts31 Aug 1932
Dip Narain Choudhry and Another Vs The Addl. Dist. Magistrate (in charge of the Patna Municipality)
Patna High Court · AIR 1933 Patna 65
Bihar and Orissa Municipal Act, 1922 — Section 105, 194, 194(1)
High Courts30 Aug 1932
Nandkeshwar Prasad Sahi Vs Sita Saran Sahi
Patna High Court · (1932) 08 PAT CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts29 Aug 1932
Rameshwar Prasad Bhagat Vs Ram Ratan Ram and Others
Patna High Court · AIR 1932 Patna 359
High Courts29 Aug 1932
Jagannath Misra Vs Emperor
Patna High Court · AIR 1933 Patna 26
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts26 Aug 1932
Damri Choudhry and Another Vs Nathuni Mia and Others
Patna High Court · AIR 1933 Patna 145
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts25 Aug 1932
Domi Lal Sahu and Others Vs Bijoy Prasad Singh and Others
Patna High Court · AIR 1932 Patna 349
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 5
High Courts19 Aug 1932
Ram Chander Pandey Vs Emperor
Patna High Court · AIR 1932 Patna 301
Criminal Procedure Code, 1898 (CrPC) — Section 250, 547
High Courts19 Aug 1932
Rajendra Prasad Missir and Others Vs Emperor
Patna High Court · AIR 1932 Patna 292
Criminal Law (Amendment) Act — Section 17(2)Penal Code, 1860 (IPC) — Section 143, 188
High Courts18 Aug 1932
Kalap Chaudhuri and Others Vs Sitab Chand and Others
Patna High Court · AIR 1932 Patna 330
High Courts16 Aug 1932
Janki Saran Sahi Vs Rambabadur Sahi and Another
Patna High Court · AIR 1932 Patna 343
High Courts16 Aug 1932
In Re: D, a Pleader
Patna High Court · AIR 1932 Patna 300
Criminal Law (Amendment) Act — Section 17(1)Legal Practitioners Act, 1879 — Section 14
High Courts16 Aug 1932
Ramlaik Rai and Others Vs Rajballam Rai and Others
Patna High Court · AIR 1933 Patna 581
Bengal Tenancy Act, 1885 — Section 17, 18
High Courts08 Aug 1932
Kesheo Prasad Singh Vs Ram Baran Chaubey
Patna High Court · AIR 1932 Patna 366 : AIR 1932 Patna 363
Bengal Tenancy Act, 1885 — Section 44, 44(c), 47
High Courts04 Aug 1932
Bijoy Singh Vs Raja Kirtyanand Singh and Others
Patna High Court · AIR 1932 Patna 342
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 86, 115