High Courts15 Dec 1932
Ramchander Rai and others Vs Ram Belas Tewari
Patna High Court · (1932) 12 PAT CK 0003
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,485 of 2,660
High Courts15 Dec 1932
Uma Singh and Others Vs Emperor
Patna High Court · AIR 1933 Patna 242
Criminal Procedure Code, 1898 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 420
High Courts14 Dec 1932
Dhanukhdhari Singh and Another Vs Mt. Bibi Amma and Others
Patna High Court · AIR 1933 Patna 441
High Courts13 Dec 1932
Joint Agents, I.G.N. and Ry. Co. and R.S.N. Co. Ltd., Digha Vs Chandra Ketu Narain Singh
Patna High Court · AIR 1933 Patna 185
Bengal Ferries Act, 1885 — Section 16Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts12 Dec 1932
Bhagwat Sahay Vs Krishna Sahay and Others
Patna High Court · AIR 1933 Patna 203
High Courts09 Dec 1932
Mt. Janki Dai Vs Dwarka Nath Singh
Patna High Court · AIR 1933 Patna 219
Bengal Tenancy Act, 1885 — Section 61, 64
High Courts08 Dec 1932
Kali Prosad Singh Vs Makutdhari Prosad Sinha
Patna High Court · AIR 1933 Patna 155
Specific Relief Act, 1877 — Section 42
High Courts30 Nov 1932
Janki Mahton Vs Baij Nath Prasad Singh and Others
Patna High Court · AIR 1933 Patna 158
Bengal Tenancy Act, 1885 — Section 61
High Courts29 Nov 1932
Banwari Lal and Others Vs Shukrullah and Others
Patna High Court · AIR 1933 Patna 139
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Nov 1932
Rameshwar Bhagat and Another Vs Hari Prasad Bhagat and Others
Patna High Court · AIR 1933 Patna 445
High Courts28 Nov 1932
Shivanandan Prasad Singh Vs Abdul Fateh Muhammad Reza
Patna High Court · AIR 1933 Patna 176
High Courts18 Nov 1932
Dhanukdhari Prashad Pandey and Others Vs Ramadhikari Missir
Patna High Court · AIR 1933 Patna 81
Court Fees Act, 1870 — Section 11, 28, 4
High Courts16 Nov 1932
Gayeshwar Prasad and Others Vs Musammat Bhagwati Kuer
Patna High Court · AIR 1933 Patna 612 : 148 Ind. Cas. 5
High Courts16 Nov 1932
Chhaterbijai Singh and Others Vs Damodar Das and Others
Patna High Court · AIR 1933 Patna 223
High Courts15 Nov 1932
Dulari Koeri Vs Fauzdar Khan and Another
Patna High Court · AIR 1933 Patna 179
Criminal Procedure Code, 1898 (CrPC) — Section 195(3), 476B
High Courts14 Nov 1932
Emperor Vs Ram Chandra Sahu
Patna High Court · AIR 1933 Patna 187
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 21, 21(4)
High Courts14 Nov 1932
Dhaju Mandal and Others Vs Emperor
Patna High Court · AIR 1933 Patna 112
Criminal Procedure Code, 1898 (CrPC) — Section 109, 110
High Courts10 Nov 1932
Sukha Sahu Vs Emperor
Patna High Court · AIR 1933 Patna 87
Child Marriage Restraint Act, 1929 — Section 6Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c), 438