High Courts01 Mar 1933
Nakshetramali Dei Vs Brajasunder Das
Patna High Court · AIR 1933 Patna 647(1)
Succession Act, 1925 — Section 112, 136, 96
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,483 of 2,660
High Courts28 Feb 1933
Godai Mahato and Others Vs Debu and Others
Patna High Court · AIR 1933 Patna 248
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36, 47
High Courts24 Feb 1933
Baroda Debya Vs (Sreemati) Phutumani
Patna High Court · AIR 1933 Patna 276
Succession Act, 1925 — Section 299
High Courts23 Feb 1933
Ramlakhan Tiwari Vs Ramlagan Gosain and Others
Patna High Court · AIR 1933 Patna 449
High Courts21 Feb 1933
K.T. Keshan Vs Emperor
Patna High Court · AIR 1933 Patna 677(1)
Criminal Procedure Code, 1898 (CrPC) — Section 253, 446, 446(1)
High Courts21 Feb 1933
Chandra Nath Sahai and Others Vs Janki Prosad Sahu and Others
Patna High Court · AIR 1933 Patna 270
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts20 Feb 1933
Devji Goa and Others Vs Tricumji Jivandas and Others
Patna High Court · AIR 1933 Patna 239
Contract Act, 1872 — Section 253(10), 254Limitation Act, 1908 — Section 22(2)
High Courts20 Feb 1933
Burrakur Coal Co., Ltd. Vs Sachindra Mohan Ghosh
Patna High Court · AIR 1933 Patna 443
High Courts17 Feb 1933
Hari Charan Misra Vs Emperor
Patna High Court · AIR 1933 Patna 273
Criminal Procedure Code, 1898 (CrPC) — Section 196A(2)Penal Code, 1860 (IPC) — Section 467, 471
High Courts14 Feb 1933
Central Bank of India Ltd. Vs Sachindra Mohan Ghosh and Others
Patna High Court · AIR 1933 Patna 257
Civil Procedure Code, 1908 (CPC) — Section 73(1)(a)Transfer of Property Act, 1882 — Section 73, 73(3)
High Courts13 Feb 1933
Ramji Sahay and Others Vs Gopalji and Others
Patna High Court · AIR 1933 Patna 428
High Courts13 Feb 1933
Mt. Jalsi Kuar and Others Vs Emperor
Patna High Court · AIR 1933 Patna 471
Child Marriage Restraint Act, 1929 — Section 4, 6Government of India Act, 1915 — Section 67(2)(b)
High Courts10 Feb 1933
Secy. of State Vs Ramasray Singh and Others
Patna High Court · AIR 1933 Patna 430
Bengal Cess Act, 1880 — Section 24, 41, 5
High Courts10 Feb 1933
Emperor Vs Sitalu Ahir
Patna High Court · AIR 1933 Patna 273(1)
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts07 Feb 1933
Sideshwari Prosad and Others Vs Ram Kumar Rai
Patna High Court · AIR 1933 Patna 234
Court Fees Act, 1870 — Article 1 Schedule 1, 12, 5
High Courts07 Feb 1933
Jiban-Ram Ramchander Vs Sagarmal Khemka
Patna High Court · AIR 1933 Patna 267
Contract Act, 1872 — Section 60Limitation Act, 1963 — Section 19
High Courts03 Feb 1933
Keshri Mull and Another Vs Sukan Ram
Patna High Court · AIR 1933 Patna 264
Civil Procedure Code, 1908 (CPC) — Section 66Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Feb 1933
Mohammad Nazim Khan and Others Vs Ramjivan Sahu and Others
Patna High Court · AIR 1934 Patna 106
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts01 Feb 1933
Birijraj Pandey Vs Deoki Ahir
Patna High Court · AIR 1934 Patna 175
Bengal Tenancy Act, 1885 — Section 163Civil Procedure Code, 1908 (CPC) — Section 103Evidence Act, 1872 — Section 114
High Courts01 Feb 1933
Moonga Lal, Keot and Others Vs Emperor
Patna High Court · AIR 1933 Patna 295
Criminal Procedure Code, 1898 (CrPC) — Section 188, 491Extradition Act, 1962 — Section 7