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Patna High Court judgments

53,185 judgments · page 2,481 of 2,660

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High Courts20 Jun 1933

Emperor Vs Najibuddin and Others

Patna High Court · AIR 1933 Patna 589

Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145, 60
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High Courts20 Jun 1933

Bankey Lal Vs Rampadarath Singh

Patna High Court · AIR 1933 Patna 713

Civil Procedure Code, 1908 (CPC) — Section 139(c)Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B
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High Courts27 Apr 1933

Emperor Vs Haradhan

Patna High Court · AIR 1933 Patna 517

Criminal Procedure Code, 1898 (CrPC) — Section 540
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High Courts27 Apr 1933

Mahadeo Ram Vs Mohan Vikram Sah and Others

Patna High Court · AIR 1933 Patna 435

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 90
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High Courts27 Apr 1933

Ramparekha Pande and Others Vs Mt. Ramjhari Kuer

Patna High Court · AIR 1933 Patna 690

Evidence Act, 1872 — Section 40, 42
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High Courts27 Apr 1933

Emperor Vs Wajid Sheikh and Others

Patna High Court · AIR 1933 Patna 500

Evidence Act, 1872 — Section 114, 30Penal Code, 1860 (IPC) — Section 337, 395
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High Courts26 Apr 1933

Harihar Singh Vs Upendranath Banarji

Patna High Court · AIR 1934 Patna 308

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
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High Courts25 Apr 1933

Kumar Kamakhya Narain Singh Vs Ramraj Singh and Others

Patna High Court · AIR 1933 Patna 715

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 32(5)
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High Courts25 Apr 1933

Sundar Mahton and Others Vs Mt. Rajhari Kuer and Others

Patna High Court · AIR 1933 Patna 498

Civil Procedure Code, 1908 (CPC) — Section 144, 2, 2(2)
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High Courts24 Apr 1933

Jainarayan Ojha and Others Vs Hira Ojha and Others

Patna High Court · AIR 1933 Patna 464

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High Courts22 Apr 1933

Sheodahin Chaudhury Vs Dasrath Dubey and Others

Patna High Court · AIR 1934 Patna 19 : 148 Ind. Cas. 512

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts22 Apr 1933

MAHARAJADHIRAJ OF DARBHANGA Vs COMMISSIONER OF Income Tax.

Patna High Court · (1933) 1 ITR 206

Income Tax Act, 1961 — Section 22, 23, 26
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High Courts21 Apr 1933

Madho Saran Singh Vs Manna Lal and Others

Patna High Court · AIR 1933 Patna 473

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 32 Rule 3(4)
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High Courts18 Apr 1933

Ajab Lal Rai and another Vs Bhagawan Sahu

Patna High Court · (1933) 04 PAT CK 0002

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High Courts18 Apr 1933

Deo Lal Mahton and Others Vs Emperor

Patna High Court · AIR 1933 Patna 440

Criminal Procedure Code, 1898 (CrPC) — Section 162, 172Penal Code, 1860 (IPC) — Section 379
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High Courts11 Apr 1933

Jagatbandhu Dutta Vs Shayam Chand Bhole and Others

Patna High Court · AIR 1933 Patna 446

Contract Act, 1872 — Section 19
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High Courts10 Apr 1933

Degan Mahto and Others Vs Kumar Kamakhya Narayan Singh and Others

Patna High Court · AIR 1933 Patna 504 : 148 Ind. Cas. 565

Chotanagpur Tenancy Act, 1908 — Section 127, 84(3)
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High Courts03 Apr 1933

Ghasi gir and Another Vs Jamuna Proshad and Others

Patna High Court · AIR 1934 Patna 321 : 151 Ind. Cas. 138

Civil Procedure Code, 1908 (CPC) — Section 114, 92
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High Courts31 Mar 1933

Ramdeyal Mahanti and Others Vs Pitam Bouri

Patna High Court · AIR 1933 Patna 269

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High Courts31 Mar 1933

Jagernath Singh and Others Vs Ramjas Singh

Patna High Court · AIR 1933 Patna 584

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
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