High Courts28 Mar 1933
Ganpat Pujari Vs Kanaiyalal Marwari
Patna High Court · AIR 1933 Patna 246
Civil Procedure Code, 1908 (CPC) — Section 92, 92(a)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,482 of 2,660
High Courts24 Mar 1933
Bhattoo Singh Vs Raghunandan Prasad Singh and Another
Patna High Court · AIR 1933 Patna 303
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 73
High Courts23 Mar 1933
Emperor Vs Baijnath Prasad and Another
Patna High Court · AIR 1933 Patna 305
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts22 Mar 1933
Kirtyanand Singh Bahadur and Others Vs Banarsi Prasad Chaudhury
Patna High Court · AIR 1933 Patna 248(1)
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 40, 47
High Courts22 Mar 1933
Abdul Jabbar Khan and Another Vs Gulab Khan and Others
Patna High Court · AIR 1933 Patna 288
Chotanagpur Tenancy Act, 1908 — Section 10B(1), 46
High Courts21 Mar 1933
Kesho Prasad Singh Vs Raghubir Prasad Singh
Patna High Court · AIR 1933 Patna 278
Civil Procedure Code, 1908 (CPC) — Section 60(1)(n)
High Courts21 Mar 1933
Sitaram Ahir and Others Vs Emperor
Patna High Court · AIR 1933 Patna 276(1)
Criminal Procedure Code, 1898 (CrPC) — Section 118, 123
High Courts21 Mar 1933
Gopinath Tewari and Another Vs Hiraman Bibi
Patna High Court · AIR 1933 Patna 515
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts21 Mar 1933
Basudev Narain Vs Padumnath Prasad and Others
Patna High Court · AIR 1933 Patna 277
Civil Procedure Code, 1908 (CPC) — Section 73, 73(2)
High Courts16 Mar 1933
Baijnath Marwari Vs Emperor
Patna High Court · AIR 1933 Patna 554
Penal Code, 1860 (IPC) — Section 406
High Courts16 Mar 1933
Jadunandan Singh Vs Srimati Savitri Devi and Others
Patna High Court · AIR 1933 Patna 236 : 143 Ind. Cas. 869
Bengal Land Revenue Sales Act, 1859 — Section 2, 3
High Courts15 Mar 1933
Joseph William Carroll Vs Joseph William Carroll
Patna High Court · AIR 1934 Patna 475
Divorce Act, 1869 — Section 7Matrimonial Causes Act, 1950 — Section 31
High Courts10 Mar 1933
Rajeshwari Prasad Singh Vs Brahmanand Lal and Another
Patna High Court · AIR 1933 Patna 279
Limitation Act, 1908 — Article 164Provincial Small Cause Courts Act, 1887 — Section 17
High Courts09 Mar 1933
Mt. Shakal Kuer and Others Vs Parmanand and Others
Patna High Court · AIR 1933 Patna 523
Bengal Land Revenue Sales Act, 1859 — Section 13, 54
High Courts09 Mar 1933
Radha Madhab Jiu Thakur and Another Vs Rajendra Prasad Bose and Others
Patna High Court · AIR 1933 Patna 250
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100English Judicature Act, 1873 — Section 24(5), 56(b)
High Courts07 Mar 1933
Homeswar Singh and Others Vs Kameshwar Singh Bahadur
Patna High Court · AIR 1933 Patna 262
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts06 Mar 1933
Rajniti Prasad Singh and Others Vs Nrisingha Charan
Patna High Court · AIR 1933 Patna 293
Civil Procedure Code, 1908 (CPC) — Section 109(a)
High Courts06 Mar 1933
Tikan Chand Chaudhury Vs Sudarsan Trigunait and Others
Patna High Court · AIR 1933 Patna 263
Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts06 Mar 1933
Jagannath Mahadani and Others Vs Udhab Chandra Sinha and Others
Patna High Court · AIR 1933 Patna 259
Specific Relief Act, 1877 — Section 42