High Courts18 Jul 1933
Rameshwar Singh Bahadur Vs Ramdhari Singh and Others
Patna High Court · AIR 1933 Patna 526
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,480 of 2,660
High Courts18 Jul 1933
Ram Brichh Lal and Others Vs Mahomed Saheb
Patna High Court · AIR 1933 Patna 542
Bengal Tenancy Act, 1885 — Section 30(b), 35, 52(b)
High Courts17 Jul 1933
Kesho Prasad Singh Vs Mahesardayal Missir and Others
Patna High Court · AIR 1933 Patna 607 : 148 Ind. Cas. 1087
Bengal Tenancy Act, 1885 — Section 188, 38
High Courts17 Jul 1933
Jyotindra Mohan Chakrabarty and Others Vs Kanai Mahto
Patna High Court · AIR 1934 Patna 66 : 148 Ind. Cas. 303
High Courts17 Jul 1933
Emperor Vs Ardali Mian and Others
Patna High Court · AIR 1933 Patna 496
Penal Code, 1860 (IPC) — Section 395
High Courts17 Jul 1933
Gopal Singh Vs Raghunath Singh and Others
Patna High Court · AIR 1933 Patna 499
High Courts13 Jul 1933
Iswar Chandra Bistu Vs Hariram Bistu and Others
Patna High Court · AIR 1933 Patna 472
High Courts12 Jul 1933
Aziz Ahmad, and Others Vs Alauddin Ahmad
Patna High Court · AIR 1933 Patna 485
Transfer of Property Act, 1882 — Section 107, 116, 53A
High Courts12 Jul 1933
Lakshi Prasad Singhania and Another Vs Ugrah Misra and Others
Patna High Court · 148 Ind. Cas. 39
Provincial Insolvency Act, 1920 — Section 6(g)
High Courts12 Jul 1933
E.C. Decruze Vs Mrs. L.T. Pitts
Patna High Court · AIR 1933 Patna 557
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, Order 9 Rule 3Limitation Act, 1963 — Article 164, 5
High Courts12 Jul 1933
Lakhi Prasad Singhania and Another Vs Ugrah Misra and Others
Patna High Court · AIR 1933 Patna 461
Provincial Insolvency Act, 1920 — Section 6(g)
High Courts11 Jul 1933
Fida Hussain Vs Sarfaraz Hussain
Patna High Court · AIR 1933 Patna 617
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 323, 504
High Courts10 Jul 1933
Hulas Narayan Mahto and Others Vs Khub Lal Mahto and Others
Patna High Court · AIR 1933 Patna 588
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts30 Jun 1933
Sachidanand Prasad Vs Emperor
Patna High Court · AIR 1933 Patna 488
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234Penal Code, 1860 (IPC) — Section 467
High Courts30 Jun 1933
Shahzad Khan Vs Emperor
Patna High Court · AIR 1933 Patna 513
Criminal Procedure Code, 1898 (CrPC) — Section 476Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 199
High Courts27 Jun 1933
Emperor Vs Kameshwar Lal and Others
Patna High Court · AIR 1933 Patna 481
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts23 Jun 1933
Babuchand Teli Vs Emperor
Patna High Court · AIR 1933 Patna 689
Bihar and Orissa Excise Act, 1915 — Section 47(a), 48
High Courts22 Jun 1933
Raghunandan Lal Vs Emperor
Patna High Court · AIR 1934 Patna 156 : 151 Ind. Cas. 320
Criminal Procedure Code, 1898 (CrPC) — Section 195, 202, 476Penal Code, 1860 (IPC) — Section 465, 471
High Courts21 Jun 1933
Ganga Prasad Vs Emperor
Patna High Court · AIR 1933 Patna 493
Arms Act, 1959 — Section 19(e), 19(f), 20
High Courts20 Jun 1933
Bansidhar Modi Vs Emperor
Patna High Court · AIR 1933 Patna 698(1)
Criminal Law (Amendment) Act — Section 7(2)Criminal Procedure Code, 1898 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 145