High Courts10 Nov 1932
Jnanendra Prasad Bose and Another Vs Gopal Prasad Sen
Patna High Court · AIR 1933 Patna 204
Contempt of Courts Act, 1971 — Section 2(3)Penal Code, 1860 (IPC) — Section 175, 228
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,486 of 2,660
High Courts07 Nov 1932
Baijnath Sahay Vs Emperor
Patna High Court · AIR 1933 Patna 183
Penal Code, 1860 (IPC) — Section 415, 417
High Courts06 Nov 1932
Chouthmal Bhagirath Vs Jokhi Ram Suraj Mal
Patna High Court · AIR 1933 Patna 84
Provincial Insolvency Act, 1920 — Section 37, 51
High Courts03 Nov 1932
Basudeo Narain Vs Emperor
Patna High Court · AIR 1933 Patna 50
Criminal Law (Amendment) Act — Section 17, 17(1)
High Courts21 Oct 1932
Girwar Narayan Mahton and Others Vs Kamla Prasad and Others
Patna High Court · AIR 1933 Patna 104
Bengal Tenancy Act, 1885 — Section 103A, 106, 109
High Courts30 Sept 1932
Damodar Narayan Choudhury and Others Vs Emperor
Patna High Court · AIR 1933 Patna 40
Bengal Embankment Act, 1882 — Section 76, 76(b)
High Courts30 Sept 1932
Baghunath Pandey and Others Vs Emperor
Patna High Court · AIR 1933 Patna 96
Explosive Substances Act, 1908 — Section 4(b)Penal Code, 1860 (IPC) — Section 120(B), 395
High Courts27 Sept 1932
Kesho Prasad Singh Vs Jagdeo Lal
Patna High Court · AIR 1933 Patna 261
Bengal Tenancy Act, 1885 — Section 44(c), 47
High Courts19 Sept 1932
Mosaddi Rai and Others Vs Emperor
Patna High Court · AIR 1933 Patna 100
Criminal Procedure Code, 1898 (CrPC) — Section 103(2)Penal Code, 1860 (IPC) — Section 149, 302
High Courts16 Sept 1932
H. Hamid and Another Vs (Maulvi) Abdul Ghani and Another
Patna High Court · AIR 1933 Patna 61
High Courts15 Sept 1932
Ganga Sahu and Others Vs Kanhu Lal Marwari and Others
Patna High Court · AIR 1933 Patna 60
High Courts15 Sept 1932
Ganesh Lal Sarawgi Vs Sanehi Ram and Aliar Ram
Patna High Court · AIR 1933 Patna 43
Provincial Insolvency Act, 1920 — Section 13, 24
High Courts13 Sept 1932
E.C. D'' Cruz Vs Emperor
Patna High Court · AIR 1933 Patna 94
Railways Act, 1890 — Section 101(a), 101(c)
High Courts12 Sept 1932
Shivashanker Mahton and Others Vs Kamakhya Narayan Singh
Patna High Court · AIR 1933 Patna 27
High Courts08 Sept 1932
Dhaneswar Raut Vs Raghunath Jena
Patna High Court · AIR 1933 Patna 88 : 143 Ind. Cas. 655
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts08 Sept 1932
Panika and Others Vs Lochan Naik
Patna High Court · AIR 1933 Patna 93 : 143 Ind. Cas. 272
Central Provinces Land Revenue Act, 1881 — Section 82
High Courts07 Sept 1932
Bengal and North Western Ry. Co. Ltd. Vs Kameshwar Singh Bahadur
Patna High Court · AIR 1933 Patna 45
Railways Act, 1890 — Section 140, 77
High Courts07 Sept 1932
Janmejoy Pati and Another Vs Gopinath Bharthi and Others
Patna High Court · AIR 1933 Patna 41
Bengal Land Registration Act, 1876 — Section 55, 62
High Courts06 Sept 1932
Badri Das Vs Pasupati Banerji and Another
Patna High Court · AIR 1933 Patna 1
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 20, 21(2)