High Courts06 Jul 1931
(Syed Shah) Muhammad Kazim Vs (Syed) Abi Saghir and Others
Patna High Court · AIR 1932 Patna 33
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,494 of 2,660
High Courts06 Jul 1931
Syed Shah Muhammad Kazim Vs Syed Abi Saghir and Others
Patna High Court · 136 Ind. Cas. 417
Civil Procedure Code, 1908 (CPC) — Section 2, 92
High Courts06 Jul 1931
Ganga Ram Gulraj Ram Vs Muktiram Marwari and Others
Patna High Court · AIR 1931 Patna 405
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts30 Jun 1931
Ramadhar Rai and Others Vs Subedar Pathak
Patna High Court · AIR 1932 Patna 205
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jun 1931
T. Smith and Another Vs Kailash Chandra Chakravarty and Others
Patna High Court · AIR 1932 Patna 199
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts26 Jun 1931
Emperor Vs Israil Mahto
Patna High Court · AIR 1931 Patna 346
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 328, 511
High Courts26 Jun 1931
Sundar Chaudhari Vs Lalji Chaudhri and Others
Patna High Court · (1931) 06 PAT CK 0012
High Courts26 Jun 1931
Doma Singh and Others Vs Jaigobind Panda
Patna High Court · AIR 1931 Patna 361
Bengal Tenancy Act, 1885 — Section 103B, 103B(3), 183
High Courts26 Jun 1931
(Kunwarji) Ananda Vs Commissioner of Income tax
Patna High Court · AIR 1931 Patna 306
Income Tax Act, 1961 — Section 22, 22(4), 27
High Courts26 Jun 1931
Bimalabala Sinha Vs Deb Kinkar Ghosh
Patna High Court · AIR 1932 Patna 267
Evidence Act, 1872 — Section 115
High Courts25 Jun 1931
Ram Prasad Ojha and Others Vs Bakshi Bindeshwari Prasad and Others
Patna High Court · AIR 1932 Patna 145
Limitation Act, 1963 — Article 138
High Courts23 Jun 1931
Inder Mahton and Others Vs Ramkishun Missir and Others
Patna High Court · AIR 1931 Patna 409
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153
High Courts22 Jun 1931
Subhag Ahir Vs Emperor
Patna High Court · AIR 1932 Patna 152
Penal Code, 1860 (IPC) — Section 182, 211, 377
High Courts19 Jun 1931
Kamakhya Narain Singh Vs Kiran Chandra Mukerji and Others
Patna High Court · AIR 1932 Patna 195
Transfer of Property Act, 1882 — Section 45
High Courts19 Jun 1931
Kumar Kamakeya Narain Singh Vs Kiran Chandra Mukerji and Others
Patna High Court · 139 Ind. Cas. 143
Transfer of Property Act, 1882 — Section 45
High Courts15 Jun 1931
Ramcharitar Panday and Others Vs Basgit Rai and Others
Patna High Court · AIR 1932 Patna 9
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7(c)(4)
High Courts12 Jun 1931
Aghore Dutta and Others Vs Emperor
Patna High Court · AIR 1931 Patna 379
Criminal Procedure Code, 1898 (CrPC) — Section 424, 545Penal Code, 1860 (IPC) — Section 147
High Courts12 Jun 1931
Harihar Prasad Vs Bansi Missir and Others
Patna High Court · AIR 1931 Patna 321 : (1932) 2 CompCas 32
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, 25
High Courts09 Jun 1931
Shyam Sunder Koer Vs Rahmatunnissa and Another
Patna High Court · AIR 1932 Patna 3
Civil Procedure Code, 1908 (CPC) — Section 148, 151Limitation Act, 1963 — Section 4