High Courts11 May 1931
Jamunadas Ramjas Vs East Indian Railway Co. Ltd. and Another
Patna High Court · 148 Ind. Cas. 396
Civil Procedure Code, 1908 (CPC) — Section 79, 80Railways Act, 1989 — Section 80
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,496 of 2,660
High Courts08 May 1931
Munshi Singh Vs Bansropan Chamar
Patna High Court · AIR 1933 Patna 134
Limitation Act, 1963 — Section 5Presidency Small Cause Courts Act, 1882 — Section 17
High Courts05 May 1931
Biseswar Chaudhuri Vs Kanhai Singh
Patna High Court · AIR 1932 Patna 129
Provincial Insolvency Act, 1920 — Section 4, 53
High Courts05 May 1931
Rasdhari Lal and Others Vs Nand Lal Mahton
Patna High Court · 148 Ind. Cas. 444
Bengal Tenancy Act, 1885 — Section 103B
High Courts04 May 1931
Parmeshwar Sahu Vs Nandkishore Lal and Others
Patna High Court · AIR 1932 Patna 123
Bengal Tenancy Act, 1885 — Section 167
High Courts02 May 1931
Bindeshwar Prasad Vs Emperor
Patna High Court · AIR 1932 Patna 65
Criminal Procedure Code, 1898 (CrPC) — Section 190(c)Prevention of Cruelty to Animals Act, 1960 — Section 6
High Courts24 Apr 1931
Tribeni Prasad Singh Vs Ramasray Prasad Chaudhuri
Patna High Court · AIR 1932 Patna 80
Civil Procedure Code, 1908 (CPC) — Section 47, 65Evidence Act, 1872 — Section 91
High Courts22 Apr 1931
Mahindra Narain and Others Vs Mt. Lal Jhari Kuer and Others
Patna High Court · AIR 1931 Patna 296
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47
High Courts22 Apr 1931
The Bank of Bihar Ltd. Vs Secy. of State and Others
Patna High Court · AIR 1932 Patna 1
Companies Act, 1956 — Section 232(2)Contract Act, 1872 — Section 145
High Courts22 Apr 1931
Chitrarekha Dai Vs Bansman Rai
Patna High Court · AIR 1932 Patna 117
Succession Act, 1925 — Section 373(3), 375
High Courts21 Apr 1931
Tribeni Prasad Singh and Others Vs Ramasray Prasad Chaudhari and Others
Patna High Court · AIR 1931 Patna 241
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, 47
High Courts20 Apr 1931
Gopi Mahto and Others Vs Emperor
Patna High Court · AIR 1932 Patna 66
Criminal Procedure Code, 1898 (CrPC) — Section 103Penal Code, 1860 (IPC) — Section 341, 353
High Courts20 Apr 1931
Bindeshwari Narain Singh Vs Raja Kirtyanand Singh Bahadur and Others
Patna High Court · AIR 1931 Patna 359
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts20 Apr 1931
Kesho Prasad Singh Vs Ramraj Pandey and Another
Patna High Court · AIR 1931 Patna 420
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts16 Apr 1931
(Mahant) Ram Das Vs Prem Das
Patna High Court · AIR 1932 Patna 95
Succession Act, 1925 — Section 283(1)(c)
High Courts15 Apr 1931
Ramyad Mahton Vs Ram Bhaju Mahton
Patna High Court · AIR 1932 Patna 89
Succession Act, 1925 — Section 283, 63
High Courts01 Apr 1931
Gowa Petha Vs N.H. Moos
Patna High Court · AIR 1932 Patna 15
Limitation Act, 1963 — Article 120, 89