COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,498 of 2,660
High Courts16 Jan 1931
Syed Ali Hussain Vs Akhtari Begam
Patna High Court · AIR 1931 Patna 354
Charitable and Religious Trusts Act, 1920 — Section 3
High Courts15 Jan 1931
Timan Shaikh Vs Salabat Mahata and Others
Patna High Court · AIR 1932 Patna 7
Chotanagpur Tenancy Act, 1908 — Section 72, 72(5)
High Courts05 Jan 1931
Rameshwar Prashad Verma Vs Emperor
Patna High Court · AIR 1931 Patna 351
Press and Registration of Books Act, 1867 — Section 12, 13, 15
High Courts18 Dec 1930
Mt. Mana Kuer and Another Vs Ram Naresh Rai and Others
Patna High Court · AIR 1932 Patna 61
Bengal Tenancy Act, 1885 — Section 30(b), 52(a)
High Courts16 Dec 1930
Baidyanath Giri and Another Vs Emperor
Patna High Court · AIR 1931 Patna 144
Criminal Procedure Code, 1898 (CrPC) — Section 421, 476B
High Courts15 Dec 1930
Ram Surat Mahton Vs Hitanandan Jha and Others
Patna High Court · AIR 1931 Patna 330
High Courts12 Dec 1930
Atal Behary Acharya Vs Barada Prasad Banerji
Patna High Court · AIR 1931 Patna 179
Civil Procedure Code, 1908 (CPC) — Section 46, 47Transfer of Property Act, 1882 — Section 55
High Courts12 Dec 1930
Shaikh Elahi Bakhsh Vs E.I. Railway Administration
Patna High Court · AIR 1931 Patna 326
Civil Procedure Code, 1908 (CPC) — Section 79Railways Act, 1890 — Section 3(6)
High Courts12 Dec 1930
Michael John Vs Emperor
Patna High Court · AIR 1931 Patna 349
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 408, 477A
High Courts10 Dec 1930
Mt. Rajbansi Kuer and Others Vs Bishundeo Narayan Singh and Others
Patna High Court · AIR 1931 Patna 271
High Courts08 Dec 1930
Narayan Meher Vs Dhana Meher
Patna High Court · AIR 1931 Patna 343
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts07 Dec 1930
Sarjug Singh Vs Deosaran Singh and Another
Patna High Court · AIR 1930 Patna 313
Negotiable Instruments Act, 1881 (NI) — Section 78, 8, 82(c)
High Courts05 Dec 1930
Sukhdeo Prasad Narayan Singh and Others Vs Madhusudan Prasad Narayan Singh and Others
Patna High Court · AIR 1931 Patna 177
High Courts05 Dec 1930
Ramautar Sah Vs Langat Singh and Others
Patna High Court · AIR 1931 Patna 92
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Stamp Act, 1899 — Article 12 Schedule 1
High Courts03 Dec 1930
Kamla Prasad and another Vs Jagarnath Prasad
Patna High Court · (1930) 12 PAT CK 0015
High Courts03 Dec 1930
Yoganand Das Vs Emperor
Patna High Court · AIR 1931 Patna 86
Penal Code, 1860 (IPC) — Section 409
High Courts03 Dec 1930
Sunder Lal Vs Commissioner of Income Tax
Patna High Court · AIR 1931 Patna 282
Income Tax Act, 1961 — Section 22(2), 22(4), 63(1)